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Subbiah Nadar (Died) vs Nesammal
2023 Latest Caselaw 10545 Mad

Citation : 2023 Latest Caselaw 10545 Mad
Judgement Date : 16 August, 2023

Madras High Court
Subbiah Nadar (Died) vs Nesammal on 16 August, 2023
                                                                       S.A(MD)No.534 of 2006

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               Dated : 16.08.2023

                                                    CORAM

                              THE HON'BLE MR.JUSTICE KRISHNAN RAMASAMY

                                          S.A(MD)No.534 of 2006
                                                    and
                                     M.P(MD)No.1 of 2006, 1 and 2 of 2014


                     1.Subbiah Nadar (died)
                     2.Sumathi Bai.
                     3.Chandrasekaran
                     4.Rajasekaran
                     5.Krishnaveni alias Umamaheswari
                     6.Sivakami (a) Malar
                     7.Rajkumari (a) Kanmani
                     8.C.Gnanamma
                     9.SK.Suseela
                     10.S.Lysal
                     11.S.Santhakumar
                     12.S.Rajeswari
                     13.S.Soudeswari
                     14.S.Ambika
                     15.S.Asoka Rajan
                     16.S.Ramesh Vijil Rani
                     17.S.James Rajan
                     (A8 to A17 are brought on record as LRs of the deceased
                     1st appellant vide order dated 03.02.2007 made in
                     M.P(MD)No.2 of 2007)
                                                                               ... Appellants

                                                      -vs-




https://www.mhc.tn.gov.in/judis
                     1/4
                                                                        S.A(MD)No.534 of 2006

                     1.Nesammal
                     2.Muthammal (died)
                     3.Sarasammal
                     4.Kumaravel
                     5.T.Paul Thankam
                     6.T.Chellathankam
                     7.T.Rajathankam
                     8.T.Baby Thankam
                     9.T.Raja Gopaldhas
                     10.T.Jeyakumaradhas
                     11.T.Krishnaveni
                     12.T.Pappa
                     13.K.Karuna
                     14.K.K.Bensam Dhas
                     15.K.K.Chitra
                     (R5 to R15 are brought on record as LRs of the
                      deceased 2nd respondent vide order dated 04.01.2013 made
                     in MP(MD)Nos.1 to 3 of 2009)
                                                                             ... Respondents

                     PRAYER: Second Appeal filed under Section 100 Code of Civil
                     Procedure against the Judgment and Decree dated 09.11.2004 made in
                     A.S.No.106 of 2003 on the file of the District Judge, Kanyakumari
                     reversing the Judgment and Decree dated 09.06.2003 made in I.A.No.
                     146 of 2001 in O.S.No.61 of 1972 on the file of the Sub Judge,
                     Padmanabapuram.


                                  For Appellants    ... Mrs.J.Anandhavalli

                                  For Respondents   ... No appearance




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                     2/4
                                                                              S.A(MD)No.534 of 2006


                                                        JUDGMENT

The learned counsel appearing for the appellants seeks permission

of this Court to withdraw this second appeal since the matter is settled

out of Court. She has also made an endorsement to that effect.

2. In view of the endorsement made by the learned counsel

appearing for the appellants, this Second Appeal is dismissed as

withdrawn. No costs. Consequently, connected miscellaneous petitions

are closed.

16.08.2023 NCC : Yes/No Index : Yes/No Internet: Yes skn

To:

1.The District Judge, Kanyakumari.

2.The Sub Judge, Padmanabapuram.

3.The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

S.A(MD)No.534 of 2006

KRISHNAN RAMASAMY, J.

skn

S.A(MD)No.534 of 2006 and M.P(MD)No.1 of 2006, 1 and 2 of 2014

16.08.2023

https://www.mhc.tn.gov.in/judis

 
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