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Jeyakodi vs The Principal Secretary
2023 Latest Caselaw 10539 Mad

Citation : 2023 Latest Caselaw 10539 Mad
Judgement Date : 16 August, 2023

Madras High Court
Jeyakodi vs The Principal Secretary on 16 August, 2023
                                                                                  WA No.1993 of 2021

                                      IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED:   16.08.2023

                                                           CORAM

                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                              AND
                                           THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU
                                                     WA No.1993 of 2021

                     Jeyakodi                                       : Appellant

                                  versus

                     1.The Principal Secretary,
                       Revenue Department,
                       Government of Tamil Nadu,
                       Secretariat, Chennai 9

                     2.The District Collector, Tiruppur District

                     3.The District Revenue Officer,
                       Collector's Office, Tiruppur District

                     4.The Revenue Divisional Officer,
                       Collector's Office, Tiruppur District

                     5.The Commissioner,
                       Municipal Corporation of Tiruppur,
                       Tiruppur 641 604

                     6.The Tahsildar,
                       North Taluk Office,
                       Kumaran Road, Tiruppur 641 601                      : Respondents




                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                               WA No.1993 of 2021

                     Prayer: Writ appeal filed under Clause 15 of the Letters Patent against
                     the order dated 28.11.2019 in WP No.13284 of 2019.


                     For the Appellant            :     Mr.M.Velmurugan

                     For the Respondents          :     Mr.S.Silambannan,
                                                        Additional Advocate-General,
                                                        assisted by Mrs.R.Anitha, Spl.G.P.,
                                                        for respondents 1 to 4 & 6

                                                        Mr.Abishek Murthy,
                                                        for respondent No.5


                                                        JUDGMENT

(Made by the Hon'ble Chief Justice)

Heard Mr.M.Velmurugan, learned counsel for the appellant;

Mr.Silambannan, learned Additional Advocate-General for respondents

1 to 4 & 6 and Mr.Abishek Murthy, learned counsel for the fifth

respondent.

2. The learned Additional Advocate-General, on instructions,

submits that the market rate of the year 2018 will be taken into

consideration and the amount will be calculated 2.25 times more, and

the compensation amount would be paid accordingly, preferably within

three months.

https://www.mhc.tn.gov.in/judis WA No.1993 of 2021

3. In view of the aforesaid statement, the grievance of the

appellant that the respondent has taken into consideration market rate

of 2022 for calculating compensation does not survive. The writ appeal

is disposed of. There will be no order as to costs.

                                                         (S.V.G., CJ.)                (P.D.A., J.)
                                                                         16.08.2023
                     Index                  : Yes/No
                     Neutral Citation       : Yes/No
                     tar


                     To

1.The Principal Secretary, Revenue Department, Secretariat, Chennai 9

2.The District Collector, Tiruppur District

3.The District Revenue Officer, Collector's Office, Tiruppur District

4.The Revenue Divisional Officer, Collector's Office, Tiruppur District

5.The Commissioner, Municipal Corporation of Tiruppur, Tiruppur 641 604

6.The Tahsildar, North Taluk Office, Kumaran Road, Tiruppur 641 601

https://www.mhc.tn.gov.in/judis WA No.1993 of 2021

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

(tar)

WA No.1993 of 2021

16.08.2023

https://www.mhc.tn.gov.in/judis

 
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