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Ragupathi vs S.Karunakaran
2023 Latest Caselaw 10186 Mad

Citation : 2023 Latest Caselaw 10186 Mad
Judgement Date : 10 August, 2023

Madras High Court
Ragupathi vs S.Karunakaran on 10 August, 2023
                                                                       Crl.O.P.(MD)No.14499 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 10.08.2023

                                                         CORAM

                           THE HONOURABLE MR. JUSTICE N. ANAND VENKATESH

                                           Crl.O.P.(MD)No.14499 of 2023
                                                       and
                                       Crl.M.P.(MD)Nos.11452 & 11454 of 2023

                1.Ragupathi
                2.Adaikkalamani
                3.Azhagappan
                4.Arumugam
                5.Kumar
                                                                                      ...Petitioners

                                                          vs.

                S.Karunakaran,
                The Inspector of Police,
                Ponnamaravathy Police Station,
                Pudukkottai District.
                                                                                    ...Respondent

                PRAYER:
                          Criminal Original Petition filed under Section 482 of the Code of
                Criminal Procedure, to call for the records in STC.No.251 of 2019 pending on
                the file of the Judicial Magistrate No.I, Pudukkottai and quash the same.

                                       For Petitioners    : Mr.Ganapathi Subramanian.P




https://www.mhc.tn.gov.in/judis
                Page No.1/4
                                                                        Crl.O.P.(MD)No.14499 of 2023


                                                     ORDER

This Criminal Original Petition has been filed seeking to quash the

STC.No.251 of 2019 pending on the file of the learned Judicial Magistrate No.I,

Pudukkottai.

2.The facts of this case is covered by the reported Judgment of this Court

in 2018 2 LW (Crl) 606 [Jeevanandham and others Vs. State Rep. by

Inspector of Police and another]. Accordingly, the STC.No.251 of 2019

pending on the file of the Judicial Magistrate No.I, Pudukkottai is hereby

quashed and the Criminal Original Petition is allowed. Consequently, the

connected miscellaneous petitions are closed.




                                                                                        10.08.2023

                Index      : Yes/No
                Internet   : Yes/No

Speaking Order/Non-Speaking Order nsa

https://www.mhc.tn.gov.in/judis Page No.2/4 Crl.O.P.(MD)No.14499 of 2023

To

1.The Inspector of Police, Ponnamaravathy Police Station, Pudukkottai District

2.The Public Prosecutor, High Court, Madras.

https://www.mhc.tn.gov.in/judis Page No.3/4 Crl.O.P.(MD)No.14499 of 2023

N. ANAND VENKATESH, J.

nsa

Crl.O.P.(MD)No.14499 of 2023 and Crl.M.P.(MD)Nos.11452 & 11454 of 2023

10.08.2023

https://www.mhc.tn.gov.in/judis Page No.4/4

 
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