E.Harikrishnan vs R.Athikesavan
2023 Latest Caselaw 4998 Mad

                                                                               C.M.A.No.11 of 2022


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 28.04.2023

                                                        CORAM:

                                    THE HONOURABLE MRS.JUSTICE N. MALA

                                                C.M.A.No.11 of 2022 &
                                                 C.M.P.No.83 of 2022

                    E.Harikrishnan                                             ... Appellant

                                                          -Vs-

                    1.R.Athikesavan

                    2.Shree Balaji Finance
                      No. 9, General Mahalica Street,
                      Sowcarpet, Chennai - 79.

                    3.The Branch Manager,
                      National Insurance Company Limited,
                      No.110, Nehru Street, II Floor,
                      Puducherry                                               ...Respondents

                    PRAYER: Civil Miscellaneous Appeal filed under Section 173 of Motor
                    Vehicles Act, 1988 against the decree and judgment dated 13.11.2019 made
                    in M.C.O.P.No.277 of 2018 on the file of Motor Accident Claims Tribunal,
                    (Principal Sub Judge), Tindivanam.


                                    For Appellant     : Mr.K.Varadha Kamaraj



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https://www.mhc.tn.gov.in/judis
                                                                                   C.M.A.No.11 of 2022




                                                     JUDGMENT

Learned counsel for the Appellant seeks permission of this Court to withdraw this appeal. He has also made an endorsement in the Court Bundle.

2. In view of the endorsement made by the learned counsel for the Appellant, this Civil Miscellaneous Appeal is dismissed as withdrawn. Consequently, connected miscellaneous petition is closed.

28.04.2023 nl

https://www.mhc.tn.gov.in/judis C.M.A.No.11 of 2022

To

1.The Motor Accident Claims Tribunal, (Principal Sub Judge), Tindivanam.

https://www.mhc.tn.gov.in/judis C.M.A.No.11 of 2022

N. MALA, J.

nl

C.M.A.No.11 of 2022

28.04.2023

https://www.mhc.tn.gov.in/judis