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The Secretary vs P.S.Mohan
2023 Latest Caselaw 4308 Mad

Citation : 2023 Latest Caselaw 4308 Mad
Judgement Date : 17 April, 2023

Madras High Court
The Secretary vs P.S.Mohan on 17 April, 2023
                                                                           WA(MD)No.586 of 2020



                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 17.04.2023

                                                     CORAM

                                    The Honourable Mr. Justice R.SURESH KUMAR
                                                           and
                                   The Honourable Mr. Justice K.K.RAMAKRISHNAN

                                        WA .(MD)Nos.586, 587 and 589 of 2020
                                    and CMP(MD) Nos.3848, 3849 and 3850 of 2020

                     The Secretary
                     1918 Thalakudi Primay
                     Agricultural Cooperative Bank Limited
                     Thalakudi
                     Kanyakumari District.                               .. Appellants in
                                                                         all Writ appeals

                                                         Vs.

                     1.P.S.Mohan                                        ,, Respondent in
                                                                    W.A(MD) No.586/2020

                     1.N.Muthulakshmi                                   ,, Respondent in
                                                                    W.A(MD) No.587/2020

                     1.C.Lingadurai                                     ,, Respondent in
                                                                    W.A(MD) No.589/2020

                     2.State of Tamil Nadu
                       Rep. by its Secretary
                       Cooperative Food and
                       Consumer Protection Department,
                       Secretariat, Chennai 600 009.

                     Page 1 of 5



https://www.mhc.tn.gov.in/judis
                                                                                    WA(MD)No.586 of 2020



                     3.The Registrar,
                       Cooperative Societies,
                       Chennai.

                     4.The Joint Registrar,
                       Office of the Joint Registrar
                       KB Road, Nagercoil 2
                       Kanyakumari District.

                     5.The President
                       1918 Thazhakudy Primary
                       Agricultural Cooperative Bank limited,
                       Thalakudi
                       Kanyakumari District                                       .. Respondents
                                                                                  in all writ appeals

                                  Appeals are filed under Clause 15 of Letters Patent Act against the
                     order dated 22.07.2020 passed by this Court in WP(MD) Nos.1525, 1526
                     and 1527 of 2017.


                                          For Appellants      : Mr.L.George Paul Anto
                                          For Respondents     : Mr.R.Ragavendran
                                                                Government Advocate for R2
                                                                to R4
                                                                No appearance for R5




                     Page 2 of 5



https://www.mhc.tn.gov.in/judis
                                                                                     WA(MD)No.586 of 2020



                                                   COMMON JUDGMENT

                             [Judgment of the Court was delivered by R.SURESH KUMAR, J.]


                                  The learned counsel for the appellant seeks permission of this Court

                     to withdraw the writ appeals. He has also circulated a letter dated

                     11.04.2023 to the Registry and also made an endorsement to that effect.



                                  2.In view of the letter circulated to the Registry and endorsement

                     made by the learned counsel for the appellant, these writ appeals are

                     dismissed as withdrawn. No costs. Consequently connected Miscellaneous

                     petitions are closed.



                                                                       (R.S.K.,J.) (K.K.R.K.,J.)
                                                                             17.04.2023
                     Index              : Yes/No
                     Internet           : Yes
                     RR




                     Page 3 of 5



https://www.mhc.tn.gov.in/judis
                                                         WA(MD)No.586 of 2020



                     To
                     1.The Secretary
                       Cooperative Food and
                       Consumer Protection Department,
                       Secretariat, Chennai 600 009.

                     2.The Registrar,
                       Cooperative Societies,
                       Chennai.

                     3.The Joint Registrar,
                       Office of the Joint Registrar
                       KB Road, Nagercoil 2
                       Kanyakumari District.




                     Page 4 of 5



https://www.mhc.tn.gov.in/judis
                                                      WA(MD)No.586 of 2020

                                                R.SURESH KUMAR,J.

and K.K.RAMAKRISHNAN,J.

RR

WA.(MD)Nos.586, 587 and 589 of 2017

17.04.2023

https://www.mhc.tn.gov.in/judis

 
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