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The Head Master vs Parklands Apartments ...
2023 Latest Caselaw 3828 Mad

Citation : 2023 Latest Caselaw 3828 Mad
Judgement Date : 5 April, 2023

Madras High Court
The Head Master vs Parklands Apartments ... on 5 April, 2023
                                                                      Review Application No.106 of 2022
                                                                             and C.M.P.No.8873 of 2022


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 05.04.2023

                                                     CORAM:

                                  THE HONOURABLE MRS.JUSTICE R. HEMALATHA

                                         Review Application No.106 of 2022
                                            and C.M.P.No.8873 of 2022

                     The Head Master,
                     Madras Christian College Higher Secondary School,
                     Harrington Road, Chetpet, Chennai - 31.       ... Applicant
                                                     ..Vs..

                     1.Parklands Apartments Association,
                       Rep. by its Secretary,
                       No.7, Nathan Street,
                       Harrington Road, Chetpet, Chennai-31.

                     2.Parklands Apartments II Owners Association,
                       Rep. by its Secretary,
                       No.7, Nathan Street,
                       Harrington Road, Chetpet, Chennai-31.

                     3.Udhya Reddy
                     4.Jonathan
                     5.Thomas                                        ... Respondents

                     PRAYER : Review Application filed under Order XLVII Rule 1 read
                     with Section 114 of the Code of Civil Procedure to review the decree and
                     judgment dated 22.01.2021 passed in S.A.No.893 of 2008.


                                          For Applicant     : Mr.G.Gopinath

https://www.mhc.tn.gov.in/judis
                     1/2
                                                                        Review Application No.106 of 2022
                                                                               and C.M.P.No.8873 of 2022




                                                                         R. HEMALATHA, J.
                                                                                                    mtl

                                                    ORDER

The learned counsel appearing for the applicant seeks

permission of this Court to withdraw this Review Application. He also

made an endorsement to that effect.

2. In view of the endorsement made by the learned counsel for

the applicant, this Review Application is dismissed as withdrawn. No

costs. Consequently, connected Civil Miscellaneous Petition is closed.

05.04.2023 Index : Yes/No Internet : Yes/No mtl

Review Application No.106 of 2022 and C.M.P.No.8873 of 2022

https://www.mhc.tn.gov.in/judis

 
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