The State Of Tamil Nadu Rep. By Its vs R.Malarvannan
2022 Latest Caselaw 17003 Mad

                                                                           W.A.No.2056 of 2022

                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 28.10.2022

                                                      CORAM

                                       The Hon'ble Mr. Justice PARESH UPADHYAY
                                                             and
                                  The Hon'ble Mr. Justice D.BHARATHA CHAKRAVARTHY

                                                 W.A.No.2056 of 2022
                                             and W.M.P. No.15558 of 2022

                     1.The State of Tamil Nadu rep. by its
                       Principal Secretary,
                       School Education Department,
                       Fort St. George, Chennai - 9.

                     2.The Director of School Education,
                       DPI Campus, College Road,
                       Chennai - 6.

                     3.The Joint Director of School Education
                           (Personnel), DPI Campus,
                       College Road, Chennai - 6.

                     4.The Chief Educational Officer,
                       Cuddalore, Cuddalore District.

                     5.The District Educational Officer,
                       Vridhachalam, Cuddalore District.

                     6.The Headmaster,
                       Government High School,
                       Aladi, Vridhachalam Taluk,
                       Cuddalore District.                                    .. Appellants

                                                         vs

                     R.Malarvannan                                            .. Respondent


                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                      W.A.No.2056 of 2022



                                  Appeal filed under Clause 15 of Letters Patent against the order
                     dated 22.10.2021 made in W.P. No.22461 of 2021.


                                        For Appellants       :       Ms.E.Renganayaki,
                                                                     Additional Government Pleader

                                        For Respondent       :       Mr.C.Munusamy

                                                            JUDGMENT

(Delivered by PARESH UPADHYAY.,J)

Challenge in this appeal is made to the order dated 22.10.2021

recorded on W.P.No.22461 of 2021. This appeal is by the State

Authorities.

2. The entire order which is under challenge in this appeal

reads as under:-

“Mr.L.S.M.Hasan Fizal, learned

Government Advocate takes notice on behalf

of the first to fifth respondents and

submits that appropriate orders will be

passed by the third respondent on the

recommendation dated 12.08.2021 of the

fourth respondent within a period of

https://www.mhc.tn.gov.in/judis W.A.No.2056 of 2022

twelve weeks from the date of receipt of a

copy of this order.

2. Recording the same, this writ

petition is disposed at the time of

admission by directing the third

respondent to pass appropriate orders for

appointing the petitioner based on the

recommendation of the Chief Educational

Officer within the aforesaid period. No

costs.”

3. We find that, this is an invited order and the very filing of

the appeal was not proper, however that aspect is not stretched

further. This appeal is dismissed, however without imposing any costs,

which could have been imposed in this case. No costs. Connected

miscellaneous petition would not survive.

                                                                               (P.U., J)    (D.B.C., J)
                                                                                     28.10.2022
                     Index:No
                     mmi/33

https://www.mhc.tn.gov.in/judis W.A.No.2056 of 2022

PARESH UPADHYAY, J.

and D.BHARATHA CHAKRAVARTHY, J.

mmi

W.A.No.2056 of 2022

28.10.2022

https://www.mhc.tn.gov.in/judis