Manjula vs Mohammed Imran
2022 Latest Caselaw 16900 Mad

                                                                                         Crl.A.No.682 of 2022


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                         Dated : 27.10.2022

                                                                CORAM:

                                   THE HONOURABLE MR. JUSTICE P.VELMURUGAN

                                                        Crl.A.No.682 of 2022
                     Manjula                                                          ...Appellant
                                                                 -Vs-
                          1. Mohammed Imran
                          2. Yesuraj
                          3. Baby Theresa                                             ...Respondents

                                  This Criminal Appeal is filed under Section 378(4) praying to set aside
                     the order dated 27.08.2021 made in C.C.No.1762 of 2018 on the file of the
                     2nd Metropolitan Magistrate, Egmore, Chennai.

                                        For Appellant       :      Mr.M.Velu

                                        For Respondents     :      Mr.L.Rajasekar

                                                                *******

                                                        JUDGMENT

When the criminal appeal is taken up for hearing, the learned counsel

appearing for the appellant seeks permission of this Court to withdraw the

criminal appeal and he has also made an endorsement to that effect.

https://www.mhc.tn.gov.in/judis Crl.A.No.682 of 2022

P.VELMURUGAN, J.,

cgi

2 Recording the submissions made on behalf of the appellant and

the endorsement, this criminal appeal is dismissed as withdrawn.

                                                                                            27.10.2022

                     Index            : Yes/No
                     cgi

                     To

The 2nd Metropolitan Magistrate, Egmore, Chennai.

Crl.A.No.682 of 2022

https://www.mhc.tn.gov.in/judis