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K.Balasubramanian vs The General Manager
2022 Latest Caselaw 16762 Mad

Citation : 2022 Latest Caselaw 16762 Mad
Judgement Date : 20 October, 2022

Madras High Court
K.Balasubramanian vs The General Manager on 20 October, 2022
                                                                       W.A(MD) No.1264 of 2022


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 20.10.2022

                                                       CORAM:

                                  THE HONOURABLE MR.JUSTICE R.MAHADEVAN
                                                  and
                       THE HONOURABLE MR.JUSTICE J.SATHYA NARAYANA PRASAD

                                           W.A.(MD) No.1264 of 2022
                                                     and
                                           C.M.P(MD) No.9807 of 2022

                     K.Balasubramanian                                     ... Petitioner


                                                        -vs-

                     1.The General Manager,
                       Airport Authority of India,
                       Trichy International Airport,
                       Tirchy – 7.

                     2.The Assistant General Manager (Engg-elect),
                       Airport Authority of India,
                       Trichy International Airport,
                       Tirchy – 7.

                     3.Manish Singhvi                                ... Respondents

                     PRAYER: Writ Appeal filed under Clause 15 of Letters Patent against
                     the order dated 30.09.2022 made in W.M.P.(MD)No.15518 of 2022 in
                     W.P.(MD)No.18408 of 2022.




                     ____________
https://www.mhc.tn.gov.in/judis
                     Page 1 of 4
                                                                                   W.A(MD) No.1264 of 2022


                                     For Petitioner         : Mr.R.Ramasamy

                                     For Respondents        : Mr.C.Godwin for R1 & R2




                                                          JUDGMENT

(Judgment of the Court was delivered by R.MAHADEVAN, J.)

Challenging the order passed by this Court dated 30.09.2022

made in W.M.P.(MD)No.15518 of 2022 in W.P.(MD)No.18408 of 2022,

the appellant has come forward with this writ appeal.

2. The appellant has filed a writ petition along with a stay petition,

challenging the cancellation of the successful bid submitted by him by an

order dated 01.08.2022, with regard to the tender

ID.2022_AAI_117718_1. This Court, by an order dated, 16.08.2022, has

granted interim stay. As against the same, the respondents have filed a

vacate stay petition. After hearing the parties, this Court by an order

dated 30.09.2022, has allowed the vacate stay petition and consequently,

the stay granted by this Court on 16.08.2022 was vacated. As against the

said order, the appellant has filed this Writ Appeal.

____________ https://www.mhc.tn.gov.in/judis

W.A(MD) No.1264 of 2022

3. The learned counsel appearing for the respondents 1 and 2

submitted that by order of the second respondent dated 03.08.2022, the

subject matter of the tender work was allotted to M/s.Chennai

Engineering Services, Plot No.30, Door No.1-536 Krishna Nagar, 1st

Street, Manapakkam, Chennai – 600 125.

4. In view of the above submission, this Writ Appeal is disposed of

leaving it open to the appellant to challenge the said order dated

03.08.2022 in the manner known to law, if so advised. No costs.

Consequently, connected miscellaneous petition is closed.

                                                                   [R.M.D., J.]      [J.S.N.P., J.]
                                                                           20.10.2022
                     Index : Yes / No
                     Internet : Yes / No
                     vsm

                     To

                     1.The General Manager,
                       Airport Authority of India,

Trichy International Airport, Tirchy – 7.

2.The Assistant General Manager (Engg-elect), Airport Authority of India, Trichy International Airport, Tirchy – 7.

____________ https://www.mhc.tn.gov.in/judis

W.A(MD) No.1264 of 2022

R.MAHADEVAN, J.

and J.SATHYA NARAYANA PRASAD, J.

vsm

W.A.(MD) No.1264 of 2022

20.10.2022

____________ https://www.mhc.tn.gov.in/judis

 
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