The Revenue Divisional Officer vs M.G.Ravisankar
2022 Latest Caselaw 16247 Mad

                                                  C.M.P(MD)No.7031 of 2018 in Rev.Aplc(MD) No.SR28623 of 2018


                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED: 12.10.2022

                                                    CORAM:
                             THE HONOURABLE MRS.JUSTICE J.NISHA BANU
                                              AND
                           THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                         C.M.P(MD)No.7031 of 2018
                                                    in
                                      Rev.Aplc(MD)No.SR28623 of 2018

                The Revenue Divisional Officer,
                Tirunelveli.
                                                                                 : Petitioner/Petitioner/
                                                                                              Appellant

                                                        Vs

                1. M.G.Ravisankar,
                                                                       ...1st Respondent/Respondent/
                                                                                            Claimant

                2. The Assistant Executive Engineer,
                PWD Technical Education Sub Division,
                Government Engineering College Complex,
                Tirunelveli 7
                                                                 : 2nd Respondent/2nd Respondent/
                                                                                     2nd Appellant
                Prayer in C.M.P(MD)No.7031 of 2018:             Miscellaneous Petition filed under
                Section 5 of the Limitation Act, praying to condone the delay of 535 days in filing
                the above Review Application.


                Prayer in Review Application.(MD) No.SR28623 of 2018: Review Application
                filed under Order 47 Rule 1 of C.P.C., praying to set aside the order in A.S.

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                                                       C.M.P(MD)No.7031 of 2018 in Rev.Aplc(MD) No.SR28623 of 2018


                (MD)No.125 of 2009, dated 22.11.2016 by allowing the Review Petition.


                                    For Petitioner   : Mr.D.Sasikumar,
                                                       Additional Government Pleader
                                    For R1           : Mr.F.X.Eugene
                                    For R2           : No Appearance
                                                          ORDER

J. NISHA BANU, J.

AND N. ANAND VENKATESH, J.

The above Miscellaneous Petition is filed to condone the delay of 535 days

in filing the above Review Application(MD)No.SR28623 of 2018.

2.Considering the nature of the judgment made in A.S.(MD)No.125 of

2009, dated 22.11.2016 , we do not find anything to survive in this petition at this

length of time and accordingly, the petition is rejected. Consequently, connected

Review Application(MD)No.SR28623 of 2018 is closed.

[J.N.B., J.] & [N.A.V., J.] 12.10.2022 Index : Yes / No RM

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To:

The Assistant Executive Engineer, PWD Technical Education Sub Division, Government Engineering College Complex, Tirunelveli 7

https://www.mhc.tn.gov.in/judis Page 3/4 C.M.P(MD)No.7031 of 2018 in Rev.Aplc(MD) No.SR28623 of 2018

J.NISHA BANU, J.

AND N.ANAND VENKATESH, J.

RM

C.M.P(MD)No.7031 of 2018 in Rev.Aplc(MD)No.SR28623 of 2018

12.10.2022

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