K.Jayakumar vs Dr.R.Uma
2022 Latest Caselaw 17877 Mad

                                                                               S.A.No.305 of 2017

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 29.11.2022

                                                        CORAM

                                     THE HONOURABLE Ms.JUSTICE P.T.ASHA

                                                  S.A.No.305 of 2017
                                                         and
                                                C.M.P.No.7204 of 2017

                     K.Jayakumar                                               .. Appellant

                                                          -Vs.-

                     Dr.R.Uma                                                  .. Respondent

                     Prayer: Second Appeal is filed under Section 100 of C.P.C., against the
                     decree and judgment passed in A.S.No.77 of 2014 on 04.10.2016 by the
                     learned Subordinate Judge, Poonamallee, confirming the decree and
                     judgment passed in O.S.No.167 of 2012 on 01.08.2014 by the learned
                     District Munsif, Ambattur.
                                    For Appellant      : Mr.R.Rajesh

                                    For Respondent     : Not ready in Notice




https://www.mhc.tn.gov.in/judis
                                                                                     S.A.No.305 of 2017


                                                           JUDGMENT

The learned counsel for the appellant seeks permission of this Court to

withdraw this second appeal as not pressed. He has also made an

endorsement to that effect.

2. In view of the endorsement made by the learned counsel for the

appellant, this Second Appeal is dismissed as not pressed. No costs.

Consequently, connected miscellaneous petition is closed.

29.11.2022

Index:Yes/No Speaking (or) Non-Speaking Order ssn

https://www.mhc.tn.gov.in/judis S.A.No.305 of 2017

To:

1. The Subordinate Judge, Poonamallee,

2. The District Munsif, Ambattur.

https://www.mhc.tn.gov.in/judis S.A.No.305 of 2017

P.T.ASHA, J.,

ssn

S.A.No.305 of 2017 and C.M.P.No.7204 of 2017

29.11.2022

https://www.mhc.tn.gov.in/judis