Andalammal vs The District Collector
2022 Latest Caselaw 17506 Mad

                                                                                W.A.(MD)No.950 of 2014

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED: 10.11.2022

                                                         CORAM

                                      THE HON'BLE MR JUSTICE M.S. RAMESH
                                                     AND
                                  THE HON'BLE MR JUSTICE N. ANAND VENKATESH

                                                 W.A.(MD)No.950 of 2014

                     Andalammal                                    ... Appellant / Petitioner

                                                       /Vs./

                     1.The District Collector,
                       Tuticorin District,
                       Tuticorin.

                     2.The Revenue Divisional Officer,
                       Kovilpatti,
                       Tuticorin District.

                     3.The Thasildar,
                       Kovilpatti Taluk Office,
                       Tuticorin District.

                     4.The Block Development Officer (BDO),
                       Kovilpatti,
                       Tuticorin District.                  ... Respondents /Respondents

                     PRAYER:         Appeal - filed under Clause 15 of the Letters Patent, praying
                     this Court, to set aside the order passed by this Court in WP(MD)No.9187
                     of 2014 dated 07.07.2014.


                     Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                                 W.A.(MD)No.950 of 2014




                                       For Appellant     : Mr.G.Gomathy Sankar
                                       For Respondents : Mr.D.Sasikumar
                                                         Additional Government Pleader




                                                        JUDGMENT

(Judgment of the Court was delivered by N. ANAND VENKATESH, J.)

Considering the nature of the issue that is involved in this Writ

Appeal, nothing may survive at this length of time and accordingly, this

Writ Appeal stands closed. No costs.

(M.S.R.,J.) (N.A.V.,J.) 10.11.2022 Index : Yes/No (2/2) Internet : Yes Sm

https://www.mhc.tn.gov.in/judis W.A.(MD)No.950 of 2014

TO:

1.The District Collector, Tuticorin District, Tuticorin.

2.The Revenue Divisional Officer, Kovilpatti, Tuticorin District.

3.The Thasildar, Kovilpatti Taluk Office, Tuticorin District.

4.The Block Development Officer (BDO), Kovilpatti, Tuticorin District.

https://www.mhc.tn.gov.in/judis W.A.(MD)No.950 of 2014

M.S. RAMESH, J.

and N. ANAND VENKATESH, J.

Sm

Judgment made in W.A.(MD)No.950 of 2014 (2/2)

Dated 10.11.2022

https://www.mhc.tn.gov.in/judis