D.Parthiban vs N.Manimekalai
2022 Latest Caselaw 17330 Mad

                                                                         C.M.A.No.320 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 04.11.2022

                                                      CORAM:

                                  THE HONOURABLE MS.JUSTICE V.M.VELUMANI
                                                   and
                                  THE HONOURABLE MR.JUSTICE SUNDER MOHAN

                                               C.M.A.No.320 of 2022
                                                       and
                                               C.M.P.No.2170 of 2022


                     D.Parthiban                                               .. Appellant

                                                           Vs.

                     N.Manimekalai                                     .. Respondent


                     Prayer: This Civil Miscellaneous Appeal is filed under Section 19 of the

                     Family Courts Act, 1984, against the order and decree dated 05.04.2021

                     made in F.C.I.A.No.03 of 2021 in F.C.O.P.No.137 of 2019 on the file of

                     the Family Court, Chengalpattu.


                                          For Appellant      : Mr.K.Poomalai

                                          For Respondent     : Mr.S.Saravanakumar




                                                  JUDGMENT

https://www.mhc.tn.gov.in/judis

C.M.A.No.320 of 2022

(Judgment of the Court was delivered by V.M.VELUMANI,J.) The learned counsel appearing for the appellant seeks permission

of this Court to withdraw this Civil Miscellaneous Appeal and made an

endorsement to that effect.

2.Recording the submission and the endorsement made by the

learned counsel appearing for the appellant, this Civil Miscellaneous

Appeal is dismissed as withdrawn. Consequently, the connected

Miscellaneous Petition is closed. No costs.

                                                                   (V.M.V., J)   (S.M., J)
                                                                          04.11.2022

                     krk
                     Index                 : Yes / No
                     Internet              : Yes / No

                     To

                     1.The Judge,
                       Family Court,
                       Chengalpattu.

2.The Section Officer, VR Section, High Court, Madras.

V.M.VELUMANI, J.

https://www.mhc.tn.gov.in/judis

C.M.A.No.320 of 2022

and SUNDER MOHAN, J.

krk

C.M.A.No.320 of 2022

04.11.2022

https://www.mhc.tn.gov.in/judis