M/S. Sundaram Finance Limited vs Sethuraman Thyagarajan ...
2022 Latest Caselaw 6610 Mad

                                                                     O.S.A.No.42 of 2018



                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED: 30.03.2022

                                                   CORAM :

                                   THE HON'BLE MR. JUSTICE M. DURAISWAMY
                                                     AND
                                  THE HON'BLE MRS. JUSTICE T.V. THAMILSELVI
                                              O.S.A.No.42 of 2018

                     M/s. Sundaram Finance Limited,
                     Represented by its General Manager (Legal)
                     and Constituted Attorney Mr.V.Srinivasan
                     Registered Office at No.21,
                     Pattullos Road,
                     Chennai – 600 002.                                 .. Appellant

                                                       v.

                     1. Sethuraman Thyagarajan Engineers (P) Ltd.,
                        Registered Office at No52, II Main Road,
                        Raja Annamalaipuram, Chennai – 600 028.
                       (In Liquidation)
                        Rep. By the Official Liquidator,
                        High Court of Madras, II Floor,
                        Corporate Bhawan, No.29, Rajaji Salai,
                        Chennai – 600 001.

                     2. Mr.V.Rajaraman

                     Mr.N.S.Venkaaraman (died)




https://www.mhc.tn.gov.in/judis
                                                                                  O.S.A.No.42 of 2018

                     3. Mr.V.Balakrishnan
                     4. M/s. Apollo Hospitals,
                        Registered Office At No.21/22,
                        Greams Road,
                        Chennai – 600 006.

                     5. M/s. ICICI Bank Limited,
                        Registered Office at
                        No.1, Cenotaph Road,
                        Chennai – 600 018.                                          .. Respondents


                                  Original Side Appeal filed under Clause 15 of Letters Patent and
                     Order 36 Rule 11 of Original Side Rules to set aside the order passed in
                     C.S.No.817 of 1992, dated 29.10.2014.


                                  For Appellant     : M/s.Sarvabhauman Associates

                                  For Respondent   : Mr.S.R.Sunder – R1

                                                      Mr.K.Balamurali
                                                      for M/s.Shivakumar & Suresh - R5


                                                        JUDGMENT

(Judgment was delivered by M. DURAISWAMY, J.)

Learned counsel appearing for the appellant, seeks permission of

this Court to withdraw the Original Side Appeal and also made an

endorsement to that effect.

https://www.mhc.tn.gov.in/judis O.S.A.No.42 of 2018

2. In view of the same, the Original Side Appeal is dismissed as

withdrawn. No costs.

                                                                     [M.D., J.]    [T.V.T.S., J.]
                                                                             30.03.2022
                     Index              : Yes/No

Speaking Order/Non Speaking Order

Rj

https://www.mhc.tn.gov.in/judis O.S.A.No.42 of 2018

M. DURAISWAMY, J.

and T.V. THAMILSELVI, J.

Rj

O.S.A.No.42 of 2018

30.03.2022

https://www.mhc.tn.gov.in/judis