Biswojit Mahaputra vs The General Manager
2022 Latest Caselaw 6462 Mad

                                                                                W.A(MD)No.291 of 2022


                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED : 29.03.2022

                                                          CORAM:

                                    THE HONOURABLE MR.JUSTICE PARESH UPADHYAY
                                                       and
                                     THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                                 W.A(MD)No.291 of 2022
                                             and C.M.P.(MD) No.2801 of 2022

                Biswojit Mahaputra                                              .. Appellant

                                                            Vs

                The General Manager,
                HRM Section,
                Circle Office,
                Canara Bank,
                East Veli Street,
                Madurai – 625 001.                                              .. Respondent


                PRAYER: Writ Appeal filed under Clause 15 of the Letters Patent against
                the order dated 21.02.2022 made in W.P.(MD) No. 22565 of 2021.

                                     For Appellant     : Mr.B.Karthick
                                     For Respondent    : Mr.N.Dilipkumar
                                                         Standing Counsel

                                                         JUDGMENT

[Delivered by PARESH UPADHYAY, J.]

Learned advocate for the appellant seeks permission to withdraw

this Writ Appeal. Permission as prayed for is granted.

https://www.mhc.tn.gov.in/judis W.A(MD)No.291 of 2022

2. This Writ Appeal is dismissed as withdrawn. No costs.

Consequently, connected Miscellaneous Petition would not survive.

                                                              [P.U., J]         [R.V., J]
                                                                       29.03.2022
                Index             : No
                pkn/8

https://www.mhc.tn.gov.in/judis W.A(MD)No.291 of 2022

PARESH UPADHYAY, J.

and R.VIJAYAKUMAR, J.

pkn

W.A(MD)No.291 of 2022

29.03.2022

https://www.mhc.tn.gov.in/judis