R.Mariappan vs The State
2022 Latest Caselaw 6290 Mad

                                                                                      Crl.A.No.538 of 2013

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 28.03.2022

                                                          CORAM

                             THE HON'BLE Mr. JUSTICE G.CHANDRASEKHARAN

                                                   CRL.A.No.538 of 2013


            R.Mariappan                                               ...Appellant

                                                             Vs.


            1.The State,
              Represented by Inspector of Police
              CBI, ACB,
              Chennai                                                 ...Respondent

            Prayer :- Criminal Appeal is filed under Section 374 of Code of Criminal Procedure,
            to set aside the judgment dated 31.07.2013 in C.C.No.10 of 2007 passed by the
            learned XIII Additional Judge for CBI cases.


                                  For Appellant    : M/s.S.Senthilnathan
                                  For Respondents : Mr.E.Rajthilak
                                                Additional Public Prosecutor.


                                                          ORDER

This petition is filed to set aside the judgment dated 31.07.2013 in C.C.No.10

of 2007 passed by the learned XIII Additional Judge for CBI cases.

https://www.mhc.tn.gov.in/judis

Crl.A.No.538 of 2013

2.The learned counsel appearing for the sole appellant Mr.R.Mariappan

submitted that Mr.R.Mariappan was dead and his legal heirs are not interested in

pursuing this Criminal Appeal.

3.In view of the submission made by the learned counsel for the appellant,

Criminal Appeal in Crl.A.No.538 of 2013 is dismissed as abated.

28.03.2022 ep Index:Yes/No Internet:Yes/No Speaking Order: Yes/No

https://www.mhc.tn.gov.in/judis

Crl.A.No.538 of 2013

G.CHANDRASEKHARAN,J.,

ep

To

1.The Inspector of Police CBI, ACB, Chennai.

2.The Public Prosecutor, Madras High Court.

CRL.A.No.538 of 2013

https://www.mhc.tn.gov.in/judis

Crl.A.No.538 of 2013

28.03.2022

https://www.mhc.tn.gov.in/judis