P.K.Sigappi vs Unknown
2022 Latest Caselaw 3873 Mad

                                                                                 C.M.A.No.3096 of 2018

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                  DATED: 01.03.2022
                                                       CORAM:
                                  THE HONOURABLE MR.JUSTICE C.V.KARTHIKEYAN
                                                C.M.A.No.3096 of 2018
                                                         and
                                                C.M.P.No.22379 of 2018



                     P.K.Sigappi                                                       ...Appellant



                     Prayer: Civil Miscellaneous Appeal filed under Section 47(e) of the Guardian
                     and Wards Act, 1890, against the judgment and decree dated 18.01.2017
                     made in Guardian O.P.No.42 of 2016 on the file of the Principal District
                     Judge, Krishnagiri.
                                           For Appellant     : Mr.J.Nandagopal



                                                   JUDGMENT

The appellant had filed Guardian O.P.No.42 of 2016 seeking to

appoint her as a guardian of the minors, Sri Ram and Sri Harini. The said

petition had dismissed by the learned Principal District Judge, Krishnagiri.

Aggrieved over the same, this Civil Miscellaneous Appeal has been filed.

C.V.KARTHIKEYAN, J.

https://www.mhc.tn.gov.in/judis C.M.A.No.3096 of 2018

KKN

2.I would rather not pass any order in this Civil Miscellaneous

Appeal and dismissed the same particularly, because one of the minors, Sri

Ram has attained the age of majority and the another minor namely, Sri

Harini will be attaining majority in March 2022. In April, 2022 both of

them would certainly be capable of taking independent decision. Therefore,

this Civil Miscellaneous Appeal is dismissed as infructuous. No costs.

Consequently, connected miscellaneous petition is closed.

01.03.2022 kkn

Index:Yes/No Internet:Yes/No Speaking/Non-speaking order

To:-

1.The Principal District Court, Krishnagiri.

C.M.A.No.3096 of 2018 and C.M.P.No.22379 of 2018

https://www.mhc.tn.gov.in/judis