D.Prabhu vs The Presiding Officer
2022 Latest Caselaw 9806 Mad

                                                  W.A.Nos.1186, 1189, 1196, 1200 and 1220 of 2022



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED:    10.06.2022

                                                     CORAM :

                        THE HON'BLE MR.MUNISHWAR NATH BHANDARI, CHIEF JUSTICE
                                                        AND
                                         THE HON'BLE MRS.JUSTICE N.MALA


                                  W.A.Nos.1186, 1189, 1196, 1200 and 1220 of 2022
                     D.Prabhu                                          .. Appellant in
                                                                          W.A.No.1186/2022

                     S.Bhaskar                                         .. Appellant in
                                                                          W.A.No.1189/2022

                     G.Munishankar                                     .. Appellant in
                                                                          W.A.No.1196/2022

                     R.Piramburajan                                    .. Appellant in
                                                                          W.A.No.1200/2022

                     G.Munusamy                                        .. Appellant in
                                                                          W.A.No.1220/2022
                                                         Vs

                     1.The Presiding Officer,
                       Second Additional Labour Court,
                       Chennai - 600 104.

                     2.The Management of
                       M/s.Southern Auto Castings (P) Ltd.,
                       No.33 & 34, Sipcot Industrial Estate,
                       Gummidipoondi, Thiruvallur District.                  .. Respondents

                     __________
                     Page 1 of 3


https://www.mhc.tn.gov.in/judis
                                                       W.A.Nos.1186, 1189, 1196, 1200 and 1220 of 2022




                     Prayer: Appeals under Clause 15 of the Letters Patent against the
                     common order dated 05.09.2019 in W.P.Nos.6259, 6260, 6257, 6258
                     and 6261 of 2016.

                                      For the Appellants        : Mr.P.Chandrasekar


                                                    COMMON JUDGMENT
                                           (Delivered by the Hon'ble Chief Justice)

                                  Learned counsel for the appellants seeks to withdraw these

                     appeals with liberty to file review applications before the learned Single

                     Judge.



                                  In view of the above, the writ appeals are dismissed with liberty

                     as prayed for. There will be no order as to costs.



                                                                    (M.N.B., CJ)      (N.M., J.)
                                                                           10.06.2022
                     Index : Yes/No
                     sasi


                     To:

                     The Presiding Officer,
                     Second Additional Labour Court,
                     Chennai - 600 104.



                     __________
                     Page 2 of 3


https://www.mhc.tn.gov.in/judis
                                            W.A.Nos.1186, 1189, 1196, 1200 and 1220 of 2022




                                                         THE HON'BLE CHIEF JUSTICE
                                                                      AND
                                                                         N.MALA, J.

(sasi)

W.A.Nos.1186, 1189, 1196, 1200 and 1220 of 2022

10.06.2022

__________

https://www.mhc.tn.gov.in/judis