M.C.Kuppuswamy vs K.Uma ... Caveator/
2022 Latest Caselaw 11348 Mad

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 28.06.2022

                                                        CORAM:

                                  THE HONOURABLE MR.JUSTICE A.A.NAKKIRAN

                                                   TOS.No.31 of 2018
                                                  (OP.No.977 of 2017)

                    M.C.Kuppuswamy                                           ... Petitioner/Plaintiff

                                                           vs.

                    K.Uma                                                  ... Caveator/Defendant

                    Prayer:- This Testamentary Original Suit is filed under Sections 222 &

                    276 of the Indian Succession Act XXXIX of 1925 for the grant of Probate.

                                       For Plaintiff   : Mr.M.K.Kabir

                                                        Senior Counsel Ms.M.K.Padma

                                       For Defendant : Mr.K.V.Ananthakrishnan


                                                    JUDGMENT

This Testamentary Original Suit is filed for the grant of Probate.

2. Both the parties along with their respective counsel have appeared

before this Court.

https://www.mhc.tn.gov.in/judis

3. Heard both sides.

4. The learned counsel on either side has submitted that both the

parties have settled the dispute among themselves and entered into a

compromise. Pursuant to the same, they have filed a Memorandum of

compromise dated 27.06.2022 which has been duly signed by them and

their respective counsel.

5. In view of the submissions made by the learned counsel for both

sides and recording the Memorandum of Compromise, this Suit stands

disposed of in terms of the said Memorandum of Compromise, which shall

form part of the Decree. No costs.

28.06.2022

Index:Yes/No Internet:Yes/No gv

https://www.mhc.tn.gov.in/judis A.A.NAKKIRAN,J.

gv

TOS.No.31 of 2018 (OP.No.977 of 2017)

28.06.2022

https://www.mhc.tn.gov.in/judis