A.Ganeshkumaran vs The State Of Tamil Nadu
2022 Latest Caselaw 14681 Mad

                                                                              W.A(MD)No.148 of 2020


                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 18.08.2022


                                                       CORAM:
                                       THE HONOURABLE MR.JUSTICE S.S.SUNDAR
                                                      AND
                                      THE HONOURABLE MRS.JUSTICE S.SRIMATHY

                                                W.A(MD)No.148 of 2020
                                            and C.M.P.(MD) No.1117 of 2020


                     A.Ganeshkumaran                                  ... Appellant/Petitioner

                                                      Vs.

                     1.The State of Tamil Nadu,
                       Rep. by its Secretary to Government,
                       School Education Department,
                       Secretariat,
                       Chennai – 600 009.

                     2.The Director of Elementary Education,
                       O/o. The Director of Elementary Education,
                       DPI Campus,
                       College Road,
                       Chennai – 600 006.

                     3.The Chief Educational Officer,
                       O/o. The Chief Educational Office,
                       Dindigul,
                       Dindigul District.

                     4.The District Educational Officer,
                       O/o. The District Educational Office,
                       Batlagundu,
                       Dindigul District.

                     5.Block Educational Officer -I,
                       O/o. The Block Educational Office,
                       Batlagundu Union,
                       Dindigul District.

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                                                                                W.A(MD)No.148 of 2020




                     6.Block Educational Officer -II,
                       O/o. The Block Educational Office,
                       Batlagundu Union,
                       Dindigul District.                          ... Respondents/Respondents


                     Prayer: Writ Appeal filed under Clause 15 of the Letters Patent, to set
                     aside the order dated 25.11.2019 in W.P(MD)No.19683 of 2019 and
                     allow the Writ Appeal.


                                   For Appellant            : Mr.H.Mohammed Imran
                                                              for M/s.Ajmal Associates

                                   For Respondents          : Mr.S.Saji Bino
                                                              Special Government Pleader


                                                     JUDGMENT

(Judgment of the Court was delivered by S.S.SUNDAR,J.)

Learned counsel for the appellant in the writ appeal has

circulated a letter to the Registry to list the writ appeal for 'withdrawal'.

Accordingly, when the matter is listed today for 'withdrawal, learned

counsel for the appellant seeks permission of this Court to withdraw this

Writ Appeal. He has also made an endorsement to that effect. Recording

the same, the Writ Appeal is dismissed as withdrawn. No Costs.

Consequently, connected Miscellaneous Petition is also dismissed.

                                                               [S.S.S.R.,J]    [S.S.Y.,J.]
                                                                       18.08.2022
                     Index         :Yes/No
                     sj

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To

1.The State of Tamil Nadu, Rep. by its Secretary to Government, School Education Department, Secretariat, Chennai – 600 009.

2.The Director of Elementary Education, O/o. The Director of Elementary Education, DPI Campus, College Road, Chennai – 600 006.

3.The Chief Educational Officer, O/o. The Chief Educational Office, Dindigul, Dindigul District.

4.The District Educational Officer, O/o. The District Educational Office, Batlagundu, Dindigul District.

5.The Block Educational Officer -I, O/o. The Block Educational Office, Batlagundu Union, Dindigul District.

6.The Block Educational Officer -II, O/o. The Block Educational Office, Batlagundu Union, Dindigul District.

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S.S.SUNDAR,J.

and S.SRIMATHY,J.

sj

W.A(MD)No.148 of 2020

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