Madras High Court
Unknown vs Union Of India on 5 August, 2022
W.A.No.1766 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 05.08.2022
CORAM :
THE HON'BLE MR.MUNISHWAR NATH BHANDARI, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY
W.A.No.1766 of 2022
1.Kalitheerthakuppam DWCRA Food &
Multipurpose Unit,
rep. by its President P.Nagavalli,
No.8, West Manavelli Street,
Kalitheerthal Kuppam,
Puducherry-605 107.
2.Mannadipet Food & Multipurpose
DWCRA Unit,
rep. by its President T.Sheela,
No.58, Mariamman Koil Street,
Mannadipet,
Puducherry-605 501.
3.Sengazhuneer Amman Magalir Suya Udavi Kuzhu,
rep. by its President K.Vijaya
No.57, Main Road,
Keezhasathamangalam,
Villianur Via, Puducherry-605 110.
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W.A.No.1766 of 2022
4.Maharaja Parijatham Magalir Suya Udhavi Kuzhu,
rep. by its President S.Amutha,
No.34, Sagayam Nagar,
Padasalai, Puducherry-605 011.
5.Selliamedpet Kamarajar Suya Udhavi Kuzhu,
rep. by its President S.Anbarassi,
No.14, New Street,
Selliamedu pet & Post,
Bahonr Commence, Puducherry-607 402.
6.Manithaneyam Magalir Suya Udhavi Kuzhu,
rep. by its President L.Mahadevi,
97, Amman Koil Street,
Orleanpet, Puducherry-605 005.
7.Poovaiyar Food & Multipurpose DWCRA Unit,
rep. by its President K.Murugeswari,
No.38, Odai Theru,
Pudhu Nagar, II Plot,
Kanuvapet, Villianur,
Puducherry-605 110.
8.Sri Karpaga Lakshmi Food & Multipurpose Unit,
rep. by its President K.Thilagavathi,
Anandapuram, Ariyur,
Puducherry-605 102.
9.Annai Sivagami Magalir Suya Udhavi Kuzhu,
rep. by its President K.Sujatha,
207, LIC Housing Board,
Kurumhapet,
Puducherry-605 009.
10.Samam Pillai Nila Magalir Suya Udhavi Kuzhu,
rep. by its President D.Meera,
No.30, 4th Cross, Subash Nagar,
Karikalampakkam, Puducherry-605 007.
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W.A.No.1766 of 2022
11.Om Sakthi Mahalir Suya Udhavi Kuzhu,
rep. by its President U.Latha,
No.33, Vallalar Street,
Kuyavarpalayam, Saram,
Puducherry-605 013. .. Appellants
Vs
1.Union of India,
rep. by the Chief Secretary to Government,
Chief Secretariat,
Puducherry-605 001.
2.The Director,
Department of Women and Child Development,
Government of Puducherry,
Puducherry. .. Respondents
Prayer: Writ Appeal filed under Clause 15 of the Letters Patent against
the order dated 27.7.2022 passed in W.M.P.No.18559 of 2022 in
W.P.No.19303 of 2022.
For the Appellants : Mr.M.Gnanasekar
JUDGMENT
(Delivered by the Hon'ble Chief Justice)
Learned counsel for the appellants prays for withdrawal of the
writ appeal with liberty to press the arguments before the learned
Single Judge on all the issues available to the appellants.
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W.A.No.1766 of 2022
2. In view of the above, the writ appeal is dismissed as
withdrawn with liberty as prayed for. There will be no order as to
costs. Consequently, C.M.P.No.12954 of 2022 is closed.
(M.N.B., CJ) (D.B.C., J.)
05.08.2022
Index : Yes/No
bbr
To
1.The Chief Secretary to Government,
Union of India,
Chief Secretariat,
Puducherry-605 001.
2.The Director,
Department of Women and Child Development,
Government of Puducherry,
Puducherry.
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W.A.No.1766 of 2022
THE HON'BLE CHIEF JUSTICE
AND
D.BHARATHA CHAKRAVARHY, J.
bbr
W.A.No.1766 of 2022
05.08.2022
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