Mrs.Pandiarani vs K.Nageswararajan
2022 Latest Caselaw 8687 Mad

                                                                                    S.A.No.143 of 2012

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 25.04.2022

                                                        CORAM

                              THE HONOURABLE MR. JUSTICE N. ANAND VENKATESH

                                                S.A.No.143 of 2012
                                               and M.P.No.1 of 2012

                Mrs.Pandiarani                                                           ...Appellant

                                                         Vs.

                1.K.Nageswararajan

                2.Mrs.Devika Rani                                                   ... Respondents

                PRAYER : Second Appeal filed under Section 100 of C.P.C., against the

                Judgment and Decree dated 22.07.2011, passed by the Subordinate Court,

                Coimbatore in A.S.No.68 of 2007, wherein the Judgment and Decree passed

                in O.S.No.766 of 1997 by the District Munsif Court, Coimbatore on

                05.04.2005.

                                       For Appellant              : No Appearance



                                                       JUDGMENT

When the matter was taken up for hearing on 21.04.2022, there was

no representation on the side of the appellant and hence, the matter was

directed to be listed on 25.04.2022 under the caption “For Dismissal”.

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https://www.mhc.tn.gov.in/judis S.A.No.143 of 2012

N.ANAND VENKATESH.,J

ssr

2.Even today, when the matter is called, there is no representation on

the side of the appellant. Hence, the Second Appeal is dismissed for non

prosecution. No Costs. Consequently, connected civil miscellaneous petition

is also closed.

                                                                                    25.04.2022

                Index             :Yes/No
                Internet :Yes/No
                ssr




                To

1.The Subordinate Court, Coimbatore.

2.The District Munsif Court, Coimbatore.

S.A.No.143 of 2012 and M.P.No.1 of 2012

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https://www.mhc.tn.gov.in/judis