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Koya Moideen vs The District Forest Officer
2022 Latest Caselaw 7997 Mad

Citation : 2022 Latest Caselaw 7997 Mad
Judgement Date : 18 April, 2022

Madras High Court
Koya Moideen vs The District Forest Officer on 18 April, 2022
                                                                       Review Application No.31 of 2020
                                                                                 in S.T.A.No.2 of 2009

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED: 18.04.2022

                                                       CORAM :

                                  THE HON'BLE MR. JUSTICE M. DURAISWAMY
                                                          AND
                                  THE HON'BLE MRS. JUSTICE T.V. THAMILSELVI
                                            Review Application No.31 of 2020
                                                  in S.T.A.No.2 of 2009

                     1. Koya Moideen
                     2. Amina
                     3. Katheeja
                     4. Aisha
                     5. Imbichi Beevi
                     6. Moosa
                     7. Siddique
                     8. Marakkar                                          ... Review Applicants

                                                           v.
                     1. The District Forest Officer,
                        Gudalur Division,
                        Gudalur, The Nilgiris.

                     2. The Assistant Settlement Officer,
                        Tarapuram.
                                                                                   ... Respondents

                     Review Application filed under Order 47 Rule (1) (2) r/w section 114 of
                     CPC          to review the judgment dated 03.01.2018 rendered in STA.No.2
                     of 2009.

                     Page 1/4
https://www.mhc.tn.gov.in/judis
                                                                          Review Application No.31 of 2020
                                                                                    in S.T.A.No.2 of 2009




                                        For Applicants      : Mr.S.Haja Mohideen Gisthi

                                        For Respondents : Mr.T.Seenivasan, Spl. Govt. Pleader

                                                            ORDER

(Order of the Court made by M.DURAISWAMY,J.)

At the instance of learned counsel appearing for the Review

Applicants the matter has been listed under the caption “for withdrawal”.

The learned counsel has also made an endorsement to that effect.

2. In view of the same, the Review Applicant is dismissed as

withdrawn. No costs.



                                                                      [M.D., J.]       [T.V.T.S., J.]
                                                                                          18.04.2022
                     Index              : Yes/No

Speaking Order/Non Speaking Order Rj

Page 2/4 https://www.mhc.tn.gov.in/judis Review Application No.31 of 2020 in S.T.A.No.2 of 2009

To

1. The District Forest Officer, Gudalur Division, Gudalur, The Nilgiris.

2. The Assistant Settlement Officer, Tarapuram.

Page 3/4 https://www.mhc.tn.gov.in/judis Review Application No.31 of 2020 in S.T.A.No.2 of 2009

M. DURAISWAMY, J.

and T.V. THAMILSELVI, J.

Rj

Review Application No.31 of 2020 in S.T.A.No.2 of 2009

18.04.2022

Page 4/4 https://www.mhc.tn.gov.in/judis

 
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