The Executive Officer vs P.Radhakrishnan
2022 Latest Caselaw 7008 Mad

                                                                       W.A.No.2762 of 2021



                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED:    04.4.2022

                                                     CORAM :

                                    THE HON'BLE MR.MUNISHWAR NATH BHANDARI,
                                                  CHIEF JUSTICE
                                                         AND
                                  THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY


                                                W.A.No.2762 of 2021
                                              & CMP.No.18147 of 2021

                     The Executive Officer,
                     Arulmigu Vaidyanathan Swami
                     Thirukoil, Thittakudi,
                     Cuddalore District.                               .. Appellant

                                                         vs

                     1.P.Radhakrishnan
                     2.R.Jayanthi
                     3.P.Gunasekaran

                     4.The District Revenue Officer,
                       Cuddalore, Cuddalore District.

                     5.The Revenue Divisional Officer,
                       Virudhachalam, Cuddalore.

                     6.The Joint Commissioner,
                       Hindu Religious and Charitable
                       Endowment Board, Villupuram,
                       Villupuram District.                            .. Respondents


                     ___________
                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                             W.A.No.2762 of 2021




                     Prayer: Appeal under Clause 15 of the Letters Patent against the order
                     dated 30.6.2021 in W.P.No.27864 of 2012.


                                     For Appellant          : Mr.AR.L.Sundaresan,
                                                              Senior Counsel for
                                                              Mr.K.V.Dhanapalan
                                     For Respondents        : Mr.S.Udayakumar for R1 to
                                                              R3

                                                              Mr.P.Muthukumar, State
                                                              Government Pleader for R4
                                                              and R5

                                                              Mr.NRR.Arun Natarajan,
                                                              Special Government Pleader
                                                              for R6




                                                       JUDGMENT

(Judgment was delivered by the Hon'ble Chief Justice)

Learned counsel appearing for the respective parties submit

that this appeal was the subject matter of appeal in W.A.No.631 of

2022 decided by the judgment dated 23.3.2022 and thus, the

judgment rendered therein would apply to this appeal also.

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https://www.mhc.tn.gov.in/judis W.A.No.2762 of 2021

2. As prayed for and agreed by the parties, this appeal is

ordered to be governed by the judgment dated 23.3.2022 in W.A.

No.631 of 2022 wherein the order passed by the learned Single

Judge was set aside and the writ appeal was allowed.

3. In view of the above, this appeal is also allowed and the

order under challenge passed by the learned Single Judge is set

aside in terms of the judgment dated 23.3.2022. Consequently, the

connected CMP is closed. There will be no order as to costs.

(M.N.B., CJ.) (D.B.C.J.) 04.4.2022 Index : Yes/No To:

1.The District Revenue Officer, Cuddalore, Cuddalore District.

2.The Revenue Divisional Officer, Virudhachalam, Cuddalore.

3.The Joint Commissioner, Hindu Religious and Charitable Endowment Board, Villupuram, Villupuram District.

RS

___________

https://www.mhc.tn.gov.in/judis W.A.No.2762 of 2021

M.N.BHANDARI, CJ AND D.BHARATHA CHAKRAVARTHY,J

RS

W.A.No.2762 of 2021 & CMP.No.18147 of 2021

04.4.2022

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https://www.mhc.tn.gov.in/judis