National Buildings Construction vs State Industries Promotion
2022 Latest Caselaw 6884 Mad

                                                        1                   C.S.No. 442 of 2000

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                              DATED : 01.04.2022
                                                      CORAM
                       THE HONOURABLE MRS.JUSTICE V.BHAVANI SUBBAROYAN
                                               C.S.No. 442 of 2000

                National Buildings Construction
                Corporation Limited,
                Represented by the Project Manager,                                  ... Plaintiff


                                                      Versus


                State Industries Promotion
                Corporation of Tamil Nadu Limited,
                (SIPCOT)
                Represented by its General Manager,                                ... Defendant


                Prayer: Plaint under Order IV Rule 1 of O.S. Rules Read With Order VII Rule 1

                of the Code of Civil Procedure, praying to pass a judgment and decree, directing

                the defendant to pay to the plaintiff a sum of Rs.1,77,61,498.89 together with

                interest at the rate of 18% per annum from the date of plaint till the date of

                realization and for costs.




https://www.mhc.tn.gov.in/judis
                                                         1                     C.S.No. 442 of 2000



                                  For Plaintiff   : No Appearance

                                  For Defendant   : No Appearance
                                                         ----


                                                    JUDGMENT

When the case was taken up for hearing on 18.03.2022, there was no

representation on either side. Hence, the matter was directed to be posted today i.e,

on 01.04.2022, under the caption “for dismissal”. Even today, there is no

representation on either side. Therefore, this Civil Suit is dismissed for non-

prosecution. No costs.

01.04.2022

Index: Yes/ No msm

To The Project Manager, National Buildings Construction Corporation Limited, No.10/2, K.H.M. Block, R.T.Nagar, Bangalore-560 032.

2.The General Manager, State Industries Promotion Corporation of Tamil Nadu Limited (SIPCOT), No.19-A, Rukmani Lakshmipathy Road, Egmore, Chennai - 600008.

https://www.mhc.tn.gov.in/judis

V.BHAVANI SUBBAROYAN, J.

msm

C.S.No. 442 of 2000

01.04.2022

https://www.mhc.tn.gov.in/judis