Godgil vs The Inspector Of Police
2021 Latest Caselaw 19464 Mad

                                                               1

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED:22.09.2021

                                                          CORAM

                                    THE HON'BLE Mr. JUSTICE C.V.KARTHIKEYAN

                                                 Crl.O.P.No.27138 of 2016
                                               and Crl.M.P.No.13732 of 2016


                     Godgil                                                .. Petitioner/Accused(A-7)

                                                          Vs

                     1.The Inspector of Police,
                       Vanur Police Station,
                       Villupuram District.
                       (Crime No.27/2012)                                 .. Respondent/Complainant

                     2.Natesan                                     .. Respondent/Defacto Complainant

                     Prayer: Criminal Original Petition filed under Section 482 Cr.P.C., to call
                     for the records in connection with P.R.C.No.50 of 2013 on the file of the
                     Judicial Magistrate, Vanur, Villupuram District and quash the same.


                                     For Petitioner       .. Mr.G.Mohanakrishnan

                                     For R1               .. Mr.E.Raj Thilak
                                                             Additional Public Prosecutor




https://www.mhc.tn.gov.in/judis/
                                                              2

                                                           ORDER

Nothing further survives, since in the matter, after committal, the

accused has been acquitted of all charges by the judgment, dated

25.09.2018.

2. Therefore, the Criminal Original Petition is dismissed.

Consequently, the connected miscellaneous petition is closed.

22.09.2021

Index:Yes/No Internet:Yes/No grs/kbs

To

1.The Inspector of Police, Vanur Police Station, Villupuram District.

(Crime No.27/2012)

2.The Judicial Magistrate, Vanur, Villupuram District.

https://www.mhc.tn.gov.in/judis/

C.V.KARTHIKEYAN,J

grs/kbs

Crl.O.P.No.27138 of 2016 and Crl.M.P.No.13732 of 2016

22.09.2021

https://www.mhc.tn.gov.in/judis/