Dakshinamoorthy vs Illayaraja
2021 Latest Caselaw 22214 Mad

                                                                               S.A.(MD)No.698 of 2021

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED: 11.11.2021

                                                       CORAM:

                         THE HONOURABLE MRS. JUSTICE V.BHAVANI SUBBAROYAN


                                              S.A.(MD).No.386 of 2019


                     Dakshinamoorthy                        ... Appellant/ Respondent / Plaintiff


                                                         Vs.


                     Illayaraja                             ... Respondent / Appellant / Plaintiff


                     PRAYER: Second Appeal filed under Section 100 of Civil Procedure Code,
                     against the reversing judgment and decree passed in A.S.No.59 of 2017, on
                     the file of the Additional District Judge (Fast Track), Kumbakonam, dated
                     28.01.2019, filed against the judgment and decree passed in O.S.No.54 of
                     2013, on the file of the Additional Subordinate Judge, Kumbakonam, dated
                     20.12.2016.


                                   For Appellant       : Mr.V.Chandrasekar




                     1



https://www.mhc.tn.gov.in/judis
                                                                             S.A.(MD)No.698 of 2021




                                                  JUDGMENT

Based on the memo filed by the learned counsel for the appellant

stating that the matter has been settled out of Court and the second appeal

may be dismissed as withdrawn, the Second Appeal is dismissed as

withdrawn. No costs.

11.11.2021

akv

To

1.The Additional District Judge (Fast Track), Kumbakonam.

2.TheAdditional Subordinate Judge, Kumbakonam.

3.The Record Keeper Vernacular Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A.(MD)No.698 of 2021

V.BHAVANI SUBBAROYAN,J.

akv

JUDGMENT MADE IN

S.A.(MD)No.386 of 2019

11.11.2021

https://www.mhc.tn.gov.in/judis