K.Ramalingam vs The District Collector
2021 Latest Caselaw 12188 Mad

                                                                      W.A.No.2231 of 2018

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 22.06.2021

                                                      CORAM

                                     THE HON'BLE MR.JUSTICE M.M.SUNDRESH
                                                      and
                                      THE HON'BLE MS.JUSTICE R.N.MANJULA

                                               W.A.No.2231 of 2018

                     1.K.Ramalingam
                     2.R.Dhanalakshmi
                     3.S.Sivalingam
                     4.S.Revathi
                     5.G.Vaithiyanathan
                     6.T.Sivakozhundhu
                     7.G.Kannappan                                    .. Appellants

                                                          Vs

                     1.The District Collector,
                       O/o.Collectorate,
                       Thiruvarur District, Thiruvarur.

                     2.The General Manager,
                       Agri National Insurance Company,
                       Thambu Chetty Street,
                       Chennai - 1.

                     3.The Joint Director,
                       O/o.Joint Director (Co-operative
                           Societies), Thiruvarur,
                       Thiruvarur District.

                     4.The Divisional Manager,
                       Kumbakonam Central Co-operative Bank Ltd.,
                      No.21, S.R. Big Street,
                      Kumbakonam-612 001.


                     Page 1 of 4


https://www.mhc.tn.gov.in/judis/
                                                                              W.A.No.2231 of 2018

                     5.The Secretary,
                      ZA 16, Adambar Primary Agricultural
                         Co-operative Credit Society Ltd.,
                      Adambar, Nanneelam Taluk,
                      Thiruvarur District.                                    .. Respondents

                          Appeal filed under Clause 15 of Letters Patent against the order
                     dated 17.04.2018 made in W.P.No.9316 of 2018.

                               For Appellants         :     Mr.R.Baskar

                               For Respondents        :     Mr.S.John J.Rajasingh
                                                            Government Counsel for R1

                                                            No appearance for R2 and R3


                                                            Mr.L.P.Shanmugha Sundaram
                                                            for R4 and R5


                                                      JUDGMENT

(Delivered by M.M.SUNDRESH, J.)

This appeal has been preferred by the appellants, who are the

farmers, claimed differential compensation on par with the similarly

placed farmers.

2. Though the learned single Judge dismissed the writ petition on

the ground that there is no material produced, the request can only be

considered by the second respondent. The appellants have made a

request by way of representation dated 26.11.2017.

https://www.mhc.tn.gov.in/judis/ W.A.No.2231 of 2018

3.In such view of the matter, we are of the view that the second

respondent can be directed to consider the said representation and we

are not expressing anything on the merits of the case. The appellants

shall give another representation within a period of two weeks from

the date of receipt of a copy of this judgment. The said representation

will have to be considered within a period of eight weeks thereafter.

4.With the above direction, the writ appeal stands disposed of.

No costs.

                                                                 (M.M.S., J.)    (R.N.M., J.)
                                                                         22.06.2021
                     Index:Yes/No
                     raa/mmi
                     To
                     1.The District Collector,
                       O/o.Collectorate,

Thiruvarur District, Thiruvarur.

2.The General Manager, Agri National Insurance Company, Thambu Chetty Street, Chennai - 1.

3.The Joint Director, O/o.Joint Director (Co-operative Societies), Thiruvarur, Thiruvarur District.

4.The Divisional Manager, Kumbakonam Central Co-operative Bank Ltd., No.21, S.R. Big Street, Kumbakonam-612 001.

https://www.mhc.tn.gov.in/judis/ W.A.No.2231 of 2018

M.M.SUNDRESH, J.

and R.N.MANJULA,J.

mmi

5.The Secretary, ZA 16, Adambar Primary Agricultural Co-operative Credit Society Ltd., Adambar, nanneelam Taluk, Thiruvarur District.

W.A.No.2231 of 2018

22.06.2021

https://www.mhc.tn.gov.in/judis/