Citation : 2021 Latest Caselaw 11702 Mad
Judgement Date : 15 June, 2021
W.A.Nos.213 & 214 of 2012
IN THE HIGH COURT OF JUDICIATURE AT MADRAS
DATED : 15.06.2021
CORAM :
THE HONOURABLE MR.JUSTICE T.RAJA
and
THE HONOURABLE MR.JUSTICE V.SIVAGNANAM
W.A.Nos.213 & 214 of 2012 and M.P. Nos.1 & 1 of 2012
M/s.Govardhan Spinners Ltd.,
rep. by its Director
Mr.K.Narayanan,
Plot No.12, Door No.4, Kanammal Street,
Bharani Colony,
Saligramam,
Chennai-600 093. ... Appellant in both cases
versus
1.M/s.The Cotton Corporation of India Limited,
(A Government of India Undertaking,
Ministry of Textiles),
No.1057, Trichy Road,
Ramanathapuram,
Coimbatore – 641 045. ... 1st respondent in both cases
2.The Cotton Corporation of India Ltd.,
(A Government of India Undertaking,
Ministry of Textiles),
Chandar Mouli Building,
Plot No.27, Samrat Nagar,
Veer Savarkar Chowk,
Shahnoorwadi Road, ... 2nd respondent in W.A.
Aurangabad – 431 005. No.213 of 2012
2.The Cotton Corporation of India Ltd.,
(A Government of India Undertaking,
Ministry of Textiles),
Paraskar Towers,
Vidya Nagar, ... 2nd respondent in W.A.
Akola – 444 001. No.214 of 2012
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https://www.mhc.tn.gov.in/judis/
W.A.Nos.213 & 214 of 2012
3.The Government of India,
Ministry of Textiles,
rep. by its Secretary,
Udyog Bhavan,
New Delhi – 110 011. ... 3rd respondent in both cases
Prayer in both cases: Appeals filed under Clause 15 of the Letters Patent
against the order dated 30.09.2011 made in W.P. Nos.19085 & 19086 of
2011 passed by Hon'ble Mr.Justice N.Paul Vasanthakumar.
For Appellant in both cases : Mr.V.Kalyana Raman
For Respondents in both cases : Mr.S.Mukunth for
M/s.Sarvabhauman Associates for R1
No appearance for R2 & R3
COMMON JUDGMENT
(Judgment of this Court was delivered by T.RAJA,J.)
Learned counsel for the appellant fairly submitted that the prayer in
the writ appeals has become infructuous.
2.In view of the submission made by the learned counsel for the
appellant, these appeals stand dismissed as infructuous. Consequently,
connected M.Ps are closed. No costs.
[T.R.,J] [V.S.G.,J]
15.06.2021
vga
2/4
https://www.mhc.tn.gov.in/judis/
W.A.Nos.213 & 214 of 2012
To
1.M/s.The Cotton Corporation of India Limited,
(A Government of India Undertaking,
Ministry of Textiles),
No.1057, Trichy Road,
Ramanathapuram,
Coimbatore – 641 045.
2.The Cotton Corporation of India Ltd.,
(A Government of India Undertaking,
Ministry of Textiles),
Chandar Mouli Building,
Plot No.27, Samrat Nagar,
Veer Savarkar Chowk,
Shahnoorwadi Road,
Aurangabad – 431 005.
3.The Cotton Corporation of India Ltd.,
(A Government of India Undertaking,
Ministry of Textiles),
Paraskar Towers,
Vidya Nagar,
Akola – 444 001.
4.The Government of India,
Ministry of Textiles,
rep. by its Secretary,
Udyog Bhavan,
New Delhi – 110 011.
3/4
https://www.mhc.tn.gov.in/judis/
W.A.Nos.213 & 214 of 2012
T.RAJA,J.
and V.SIVAGNANAM,J.
vga
W.A.Nos.213 & 214 of 2012 and M.P. Nos.1 & 1 of 2012
15.06.2021
https://www.mhc.tn.gov.in/judis/
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