Unknown vs G.K.Ilanthiraiyan
2021 Latest Caselaw 15343 Mad

                                                                          Crl.A.(MD)No.184 of 2021




                                            Crl.A.(MD)No.184 of 2021

                G.K.ILANTHIRAIYAN,J.

This Criminal Appeal is listed under the caption 'For reporting

compliance'.

2.This Criminal Appeal has been filed to set aside the judgment of

acquittal rendered by the learned Judicial Magistrate No.1, Dindigul on

03.01.2020 in C.C.No.160 of 2017 and thereby convict the respondent/accused

under the Negotiable Instruments Act and sentence him suitably and also direct

him to pay compensation to the appellant/complainant.

3.This Court, by an order, dated 30.07.2021, allowed the appeal and

directed the first respondent to pay the compensation of Rs.3,00,000/-(Rupees

Three Lakhs only), within four weeks, from the date of receipt of a copy of the

order and directed to list the matter 'For Reporting Compliance'.

4.Today (ie.,31.03.2022), when the matter is taken up for hearing, the

learned counsel appearing for the first respondent submitted that aggrieved by

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Crl.A.(MD)No.184 of 2021

the above said order, the first respondent/appellant preferred Special Leave

Petition, before the Hon’ble Supreme Court of India, in SLP No.8329 of 2021

and it is pending.

5.Recording the said submission, the petitioner is at liberty, to recover

the said amount of compensation, in the manner known to law, subject to the

result of the Special Leave Petition.

31.03.2022 Index :Yes/No Internet:Yes/No PNM

Note: In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.

To

1. The Public Prosecutor, Madurai Bench of Madras High Court, Madurai.

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Crl.A.(MD)No.184 of 2021

G.K.ILANTHIRAIYAN,J.

PNM

ORDER IN

Crl.A.(MD)No. 184 of 2021

31.03.2022

https://www.mhc.tn.gov.in/judis