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M/S.Lakshmi Auto Spares vs The Assistant Commissioner (St)
2021 Latest Caselaw 14605 Mad

Citation : 2021 Latest Caselaw 14605 Mad
Judgement Date : 20 July, 2021

Madras High Court
M/S.Lakshmi Auto Spares vs The Assistant Commissioner (St) on 20 July, 2021
                                                                     Writ Appeal Nos.1680 and 1681 of 2021

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 20.07.2021

                                                     CORAM :

                                    THE HON'BLE MR.JUSTICE M. DURAISWAMY
                                                     AND
                                    THE HON'BLE MRS.JUSTICE R. HEMALATHA

                                         Writ Appeal Nos.1680 & 1681 of 2021
                                                        and
                                          C.M.P.Nos.10679 & 10681 of 2021

                M/s.Lakshmi Auto Spares
                Represented by its Authorized Signatory
                Jaisri
                No.112/1, Bhavani Main Road,
                Anthiyur,
                Bhavani – 638 501.                                              ...   Appellant
                                                                                      in both appeals

                                                        Vs.

                The Assistant Commissioner (ST)
                Office of the Assistant Commissioner (ST)
                Bhavani Assessment Circle,
                No.158/1002, Pookkadai Veedhi,
                Bhavani – 638 301.                                              ... Respondent
                                                                                    in both appeals

                Prayer : Writ Appeals in Writ Appeal Nos.1680 & 1681 of 2021 filed under
                Clause 15 of the Letters Patent to set aside the order dated 22.03.2021 made in
                W.P.Nos.19714 and 19711 of 2020 respectively.




https://www.mhc.tn.gov.in/judis/
                Page 1/4
                                                                   Writ Appeal Nos.1680 and 1681 of 2021



                          For Appellant    : Mr.B.Raveendran
                                             in both appeals

                          For Respondent   : Mr.U.Baranitharan
                                             Government Advocate
                                             in both appeals



                                          COMMON JUDGMENT
                                     (Delivered by M. DURAISWAMY, J.)



                          Mr.B.Raveendran, learned counsel appearing for the appellant, seeks

                permission to withdraw the Writ Appeals stating that the appellant would

                approach the learned Single Judge seeking for condonation of the delay in

                making the Pre-Deposit.



                          2.In view of the submission made by the learned counsel for the

                appellant, these Writ Appeals are dismissed as withdrawn.                 No costs.

                Consequently, connected miscellaneous petitions are closed. It is open to the

                appellant to approach the learned Single Judge in accordance with law.




                                                                     [M.D., J.]      [R.H., J.]
                                                                           20.07.2021
                mkn

https://www.mhc.tn.gov.in/judis/
                Page 2/4
                                                            Writ Appeal Nos.1680 and 1681 of 2021



                Index              : Yes/No
                Internet           : Yes

                To

                The Assistant Commissioner (ST)
                Office of the Assistant Commissioner (ST)
                Bhavani Assessment Circle,
                No.158/1002, Pookkadai Veedhi,
                Bhavani – 638 301.




https://www.mhc.tn.gov.in/judis/
                Page 3/4
                                            Writ Appeal Nos.1680 and 1681 of 2021



                                            M. DURAISWAMY, J.

and R. HEMALATHA, J.

mkn

Writ Appeal Nos.1680 & 1681 of 2021

20.07.2021

https://www.mhc.tn.gov.in/judis/ Page 4/4

 
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