Tamil Nadu State Apex ... vs T.Baskaran
2021 Latest Caselaw 13725 Mad

                                                                     O.S.A.Nos.224 & 225 of 2021

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 09.07.2021

                                                      CORAM

                                     THE HON'BLE MR.JUSTICE M.M.SUNDRESH
                                                      and
                                      THE HON'BLE MS.JUSTICE R.N.MANJULA

                                             O.S.A.Nos.224 & 225 of 2021
                                   and C.M.P.Nos.9481,9483,9484 and 9485 of 2021


                     1.Tamil Nadu State Apex Co-operative Bank
                        Officers Union, Reg No.2506/MDS,
                       Rep. by its General Secretary,
                       No.233, NSC Bose Road,
                       Chennai - 600 001.

                     2.G.Vairappan,
                       President,
                       Tamil Nadu State Apex Co-operative Bank
                           Officers Union, "Sundara Illam"
                        No.3, Vallalar Street,
                        Annai Indra Nagar,
                        Velachery, Chennai.

                     3.J.Venkateswaran,
                       General Secretary,
                       Tamil Nadu State Apex Co-operative Bank
                            Officers Union,
                       Flat No.12,D.No.3/81, Parthasarathy Nagar(Annex)
                       Duraipakkam, Chennai 600 096.                              .. Appellants


                                                        Vs

                     1.T.Baskaran
                     2.R.Krishnarajan
                     3.D.S.Ganesan

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https://www.mhc.tn.gov.in/judis/
                                                                    O.S.A.Nos.224 & 225 of 2021

                     4.TN State Apex Co-opreative Bank,
                       Rep. by its Managing Director,
                       No.233, NSC Bose Road,
                       Chennai - 600 001.

                     5.Assistant General Manager(Banking),
                       TN State Apex Co-operative Bank,
                       Head Office, No.233, NSC Bose Road,
                       Chennai - 600 001.

                     6.The Branch Manager,
                       Canara Bank,
                       Thambu Chetty Branch,
                       Angappan Naickan Street,
                       Chennai - 600 001.                                     .. Respondents


                           Appeals filed under Order 36 Rule 1 of O.S.Rules read with
                     clause 15 of Letters Patent against the order dated 22.03.2021 made
                     in O.A.Nos.712 and 713 of 2020 in C.S.No.712 of 2020.

                               For Appellants        :    Mr.V.Prakash, Sr.Counsel
                                                          for Mr.Gautham S.Raman
                                                          (in both cases)

                               For Respondents       :    Mr.N.G.R.Prasad
                                                          for M/s.Row & Reddy
                                                          for R1 and R2
                                                          (in both cases)

                                                 COMMON JUDGMENT
                                           (Delivered by M.M.SUNDRESH, J.)


                               These appeals have been preferred against the order dated

                     22.03.2021 made in O.A.Nos.712 and 713 of 2020.




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                                                                        O.S.A.Nos.224 & 225 of 2021

                               2. Learned Senior Counsel representing the learned counsel on

                     record appearing for the appellants seeks permission to withdraw

                     these appeals.



                               3. In view of the above, the original side appeals stand dismissed

                     as withdrawn. No costs. Consequently, connected miscellaneous

                     petitions are closed.



                                                                  (M.M.S., J.)    (R.N.M., J.)
                                                                          09.07.2021
                     Index:Yes/No
                     mmi/ssm


                     To
                     The Sub-Assistant Registrar,
                     Original Side,
                     High Court, Madras.




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                                         O.S.A.Nos.224 & 225 of 2021




                                             M.M.SUNDRESH, J.

and R.N.MANJULA,J.

mmi

O.S.A.Nos.224 & 225 of 2021

09.07.2021

https://www.mhc.tn.gov.in/judis/