D.Alosius Prabhu vs R.Kumaraswamy
2021 Latest Caselaw 13613 Mad

                                                                               S.A.No.986 of 2012

                           IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 08.07.2021

                                                      CORAM

                                   THE HON'BLE MR.JUSTICE C.SARAVANAN

                                               S.A.No.986 of 2012

                 D.Alosius Prabhu
                                                                      ... Appellant

                                                        Vs.
                 1.R.Kumaraswamy
                 2.Salisbury Industrial Co-operative
                    Tea Factory, Gudalur,
                   Represented by its Managing Director               ... Respondents

                        Second Appeal filed under Section 100 of C.P.C., against the
                 Judgment and Decree dated 21.01.2011 made in A.S.No.12 of 2010 on
                 the file of the Subordinate Judge of the Nilgiris at Udhagamandalam
                 dismissing the appeal filed by the appellant as against the Judgment and
                 Decree dated 23.03.2010 made in O.S.No.6 of 2002 on the file of the
                 Additional District Munsif at Gudalur.

                                   For Appellant     : Mr.K.M.Ramesh
                                   For Respondents   :
                                   For R1            : Mr.T.P.Manoharan
                                   For R2            : Mr.Kamalanathan


                                                     JUDGMENT

Mr.K.M.Ramesh, learned counsel for the appellant submits that

nothing survives for adjudication in this appeal at this point of time, as

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C.SARAVANAN, J.

arb

both the appellant and the 1st respondent/plaintiff have attained the age

of superannuation. Recording the same, this Second Appeal is closed.

No costs.

08.07.2021

arb Internet : Yes / No Index : Yes/No Speaking Order/Non-speaking Order

To:

1.The Subordinate Judges Court, Nilgiris, Udhagamandalam.

2.The Additional District Munsif Court, Gudalur.

S.A.No.986 of 2012

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