Vasuki vs Seeniammal
2021 Latest Caselaw 13605 Mad

                                                                                   A.S.No.786 of 2019

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 08.07.2021

                                                           CORAM

                                   THE HON'BLE Mr. JUSTICE G.K.ILANTHIRAIYAN

                                                     A.S.No.786 of 2019
                                                            and
                                                    CMP.No.23956 of 2019

                     Vasuki                                       ...      Appellant

                                                             Vs

                     1. Seeniammal
                     2.Gunasekara Pandian
                     3. Anbazhagan                                ...      Respondents

                     Prayer :- Appeal Suit filed under Section 96 of CPC to set aside the
                     Judgment and Decree dated 20.06.2019 made in O.S.No.7068 of 2019 on
                     the file of the XVIII Additional Judge, City Civil Court, Chennai.


                                    For Appellant      :   M/s.R.Tshyamala
                                    For R1             :   Not ready in notice
                                    For R2             :   Mr.R.Manickavel
                                    For R3             :   Mr.D.Sai Kumaran

                                                     ORDER

Today, when the Appeal Suit is taken up for hearing, the

learned counsel for the appellant seeks permission of this Court to

withdraw the appeal.

G.K.ILANTHIRAIYAN.J, https://www.mhc.tn.gov.in/judis/

A.S.No.786 of 2019

lpp

2. In view of the submission made by the learned counsel for

the appellant, the Appeal Suit is dismissed as withdrawn. Consequently,

connected Miscellaneous Petition is closed. No costs.

08.07.2021

lpp Index:Yes/No Internet:Yes/No Speaking Order: Yes/No

To

The XVIII Additional Judge, City Civil Court, Chennai.

A.S.No.786 of 2019 and CMP.No.23956 of 2019

https://www.mhc.tn.gov.in/judis/