The Government Of Tamil Nadu vs J.Sudha Rani
2021 Latest Caselaw 13463 Mad

                                                                     W.A.No.876 of 2021 and
                                                                      C.M.P.No.5119 of 2021

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 07.07.2021

                                                    CORAM

                         THE HONOURABLE MRS.JUSTICE PUSHPA SATHYANARAYANA
                                                      and
                                   THE HONOURABLE MRS.JUSTICE S.KANNAMMAL


                                              W.A.No.876 of 2021
                                                      and
                                             C.M.P.No.5119 of 2021
                                               (Heard through VC)


                  1.The Government of Tamil Nadu,
                    Rep. by its Secretary,
                    Social Welfare and Nutritious Meal
                       Programme Department,
                    Fort St. George,
                    Chennai – 600 009.

                  2.The District Collector,
                    Kanniyakumari District,
                    Nagercoil.

                  3.The Child Development Project Officer,
                    Munchirai Block, Puthukkadai Post,
                    Kanniyakumari District.                                .. Appellants

                                                      vs.

                  1.   J.Sudha Rani
                  2.   S.Bindu
                  3.   D.Nalini
                  4.   T.Sindhu
                  5.   C.Angel Libe                                      .. Respondents




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                                                                          W.A.No.876 of 2021 and
                                                                           C.M.P.No.5119 of 2021

                  Prayer: Writ Appeal filed under Clause 15 of Letters Patent praying to
                  set aside the order dated 30.06.2011 made in W.P. No.17510 of 2009.


                                                        ***

                                   For Appellants    : Mr.R.Neelakandan
                                                       State Government Counsel

                                   For Respondent-1 : Mr.M.Mohanraj


                                                     JUDGMENT

(delivered by PUSHPA SATHYANARAYANA, J.)

Challenge in this writ appeal is to the order of the writ court dated

30.06.2011 made in W.P.No.17510 of 2009, which was filed challenging

the proceedings of the third appellant in Na.Ka.No.2277/A1/2008 dated

10.12.2008, having prepared the selection list based on G.O.Ms.No.237

dated 18.08.1984 passed by the first appellant and for a consequential

direction to the third appellant to include the writ petitioner's name in

the selection list of the interview conducted on 12.02.2008 and appoint

the writ petitioner in the post of Anganwadi Organiser.

2. The learned State Government Counsel appearing for the

appellants submitted that the order of the learned Single Judge dated

30.06.2011 has already been complied with vide proceedings of

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the second appellant in Se.Mu.Na.Ka.No.894/A1/2010 dated 10.12.2011.

The writ petitioner/first respondent herein was also joined in the said

post pursuant to this order.

3. As the order passed by the learned Single Judge has already

been complied with, nothing survives for adjudication in the writ appeal.

Hence, the writ appeal is dismissed as infructuous. No costs.

Consequently, the connected miscellaneous petition is closed.

                                                                           [P.S.N. J.]       [S.K. J.]
                                                                                    07.07.2021
                  Index              : Yes/No
                  Internet           : Yes/No
                  rsi




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https://www.mhc.tn.gov.in/judis/ W.A.No.876 of 2021 and C.M.P.No.5119 of 2021

PUSHPA SATHYANARAYANA, J.

and S.KANNAMMAL, J.

rsi

W.A.No.876 of 2021 and C.M.P.No.5119 of 2021

07.07.2021

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