The Director Of School Education vs P.Ravichandran
2021 Latest Caselaw 12930 Mad

                                                                       W.A.SR.No.36310 of 2021
                                                                                           and
                                                                         C.M.P.No.6973 of 2021

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 01.07.2021

                                                     CORAM

                     THE HONOURABLE MRS.JUSTICE PUSHPA SATHYANARAYANA
                                             and
                       THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY

                                             W.A.SR.No.36310 of 2021
                                                       and
                                              C.M.P.No.6973 of 2021
                                               (Heard through VC)

                  1.The Director of School Education,
                    DPI Campus, College Road,
                    Chennai – 600 006.

                  2.The Chief Educational Officer,
                    Nagapattinam District,
                    Nagapattinam.

                  3.The District Educational Officer,
                    Sirkali Educational District,
                    Nagapattinam District.                         .. Appellants
                                                        Vs.
                  1. P.Ravichandran
                     S/o.K.Pandarinathan,
                     Watchman,
                     Ramakrishna Higher Secondary School,
                     Kothandapuram Sirkali Taluk,
                     Nagapattinam District.




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                                                                        W.A.SR.No.36310 of 2021
                                                                                            and
                                                                          C.M.P.No.6973 of 2021

                  2. The Secretary,
                     Ramakrishna Higher Secondary School,
                     Kothandapuram, Sirkali Taluk,
                     Nagapattinam District                           .. Respondents
                                                    ***
                  Prayer in C.M.P.No.6973 of 2021: Miscellaneous Petition filed under Section
                  5 of Limitation Act to condone the delay of 22 days in filing the above Writ
                  Appeal against the order dated 07.02.2020 made in W.P.No.28450 of 2019.


                  Prayer in W.A.SR.No.36310 of 2021: Writ Appeal filed under Clause 15 of
                  Letters Patent praying to set aside the order dated 07.02.2020 made in
                  W.P.No.28450 of 2019.
                                                        ***

                                   For Appellants   : Mr.R.Neelakandan
                                                      State Government Counsel

                                   For Respondent-1 :   Died

                                   For Respondent-2 :   Served - No Appearance


                                                    JUDGMENT

[Judgment of Court was delivered by PUSHPA SATHYANARAYANA, J.]

C.M.P.No.6973 of 2021 is filed to condone the delay of 22 days in

filing the Writ Appeal preferred against the order passed in W.P.No.28450 of

2019 dated 07.02.2020.

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2. It is stated that the first respondent is dead.

3. The learned Government Pleader appearing for the appellants

submitted that the order passed by the learned Single Judge dated 07.02.2020

in W.P.No.28450 of 2019 has already been complied with by virtue of the

order dated 23.10.2020 passed by the second appellant-Chief Educational

Officer.

4. The said statement is recorded and in view of the same, the

Miscellaneous petition filed for condonation of delay is dismissed as

infructuous. Consequently, the Writ Appeal is rejected at the S.R. stage itself.

No costs.

                                                                             [P.S.N. J.]        [K.R. J.]
                                                                                01.07.2021
                  Index            : Yes/No
                  Internet          : Yes/No
                  srn




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https://www.mhc.tn.gov.in/judis/ W.A.SR.No.36310 of 2021 and C.M.P.No.6973 of 2021

To

The Secretary, Ramakrishna Higher Secondary School, Kothandapuram, Sirkali Taluk, Nagapattinam District

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PUSHPA SATHYANARAYANA, J.

and KRISHNAN RAMASAMY, J.

srn

W.A.SR.No.36310 of 2021 and C.M.P.No.6973 of 2021

01.07.2021

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