Sivakami Ammal vs Arulmigu Selleeswarar Badra ...
2021 Latest Caselaw 629 Mad

                                                                                    S.A.No1530of 2000


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED: 07.01.2021

                                                         CORAM:

                           THE HONOURABLE MR.JUSTICE RMT.TEEKAA RAMAN

                                                   S.A.No.1530 of 2000

                     1. Sivakami Ammal
                     2. P.Nithyanandam                                    .. Appellant

                                                          /versus/

                     Arulmigu Selleeswarar Badra Kaliamman
                     and Alaguraj Perumal Temples rep. by its Executive Officer,
                     Andhiyur.                                        .. Respondent

                     PRAYER: Second Appeal filed under Section 100 of C.P.C., against the
                     Judgement and Decree of the learned Principal District Judge of Erode in
                     A.S.No.268 of 1999 dated 04.04.2000 preferred against the Judgement
                     and Decree of the learned Subordinate Judge, Bhavani in O.S.No.658 of
                     1996 dated 25.06.1999.
                                             For Appellant       : No appearance
                                             For Respondents     : No appearance


                                                       JUDGMENT

Even though the name of the appellant is printed in the cause

list, there is no representation for the appellants. The learned counsel for

the respondent is also absent.

https://www.mhc.tn.gov.in/judis/ S.A.No1530of 2000

RMT.TEEKAA RAMAN, J.

kmm

2. In view of the same, the Second Appeal is dismissed for

default. No costs.

07.01.2021 Index : Yes/No Internet : Yes/No kmm

To

1. The Principal District Judge of Erode.

2. The Subordinate Judge, Bhavani.

S.A.No.1530 of 2000

https://www.mhc.tn.gov.in/judis/