Reeta Rachel Ruba Rani vs /
2021 Latest Caselaw 441 Mad

                                                                            Crl.O.P.No.16563 of 2020

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 06.01.2021

                                                      CORAM

                                   THE HON'BLE MR.JUSTICE N.ANAND VENKATESH

                                             Crl.O.P.No.16563 of 2020

                     Reeta Rachel Ruba Rani                                    .. Petitioner

                                                      /versus/
                     Anandha Kumar                                             .. Respondent



                     Prayer: Criminal Original petition filed under Section 482 of Code of
                     Criminal Procedure, to set aside the order of endorsement in
                     returning the copy application in C.A.No.239 of 2020 in
                     S.T.C.No.1194 of 2017 on the file of the Judicial Magistrate No.I,
                     Gobichettipalayam dated 09.09.2020 and to direct the learned
                     Judge to furnish the certified copy of the judgment in S.T.C.No.1194
                     of 2017 forthwith.


                                     For Petitioner           :Mr.C.S. Saravanan


                                                      ORDER

Learned counsel appearing for the petitioner seeks

permission of this Court to withdraw the Criminal Original Petition

and he has also made an endorsement to that effect.

https://www.mhc.tn.gov.in/judis/ Crl.O.P.No.16563 of 2020

N. ANAND VENKATESH, J.

msr

2.In view of the endorsement made by the learned counsel

appearing for the petitioner, this Criminal Original Petition is

dismissed as withdrawn. Consequently, connected Miscellaneous

Petition is closed.

                                                                             06.01.2021

                     Index    : Yes/No
                     Internet: Yes/No

Speaking Order/Non Speaking Order msr

Crl.O.P.No.16563 of 2020

https://www.mhc.tn.gov.in/judis/