P.Valliammal vs The Income Tax Officer
2021 Latest Caselaw 4870 Mad

                                                                                 Tax Case No.371 of 2009



                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED: 24.02.2021

                                                           CORAM

                                     THE HON'BLE MR.JUSTICE M. DURAISWAMY
                                                      AND
                                    THE HON'BLE MRS.JUSTICE T.V. THAMILSELVI

                                               Tax Case Appeal No.371 of 2009


                     P.Valliammal                                                  ... Appellant

                                                              Vs.

                     The Income Tax Officer,
                     Ward 1 (2), Pollachi.                                         ... Respondent

                               Appeal filed under Section 260A of the Income Tax Act, 1961
                     against the order of the Income Tax Appellate Tribunal, Madras "A"
                     Bench, dated 02.01.2009 passed in I.T.A.No.2538/Mds/2007.
                               For Appellant         : Mr.K.Ravi
                               For Respondent        : Mr.T.R.Senthil Kumar,
                                                       Senior Standing Counsel

                                                       JUDGMENT

(Delivered by M. DURAISWAMY, J)

Mr.K.Ravi, learned counsel appearing for the appellant submitted

that the appellant viz., P.Valliammal had died long back and that no steps

have been taken, hence, the appeal may be dismissed as abated.

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2.Recording the submission made by the learned counsel for the

appellant, the Tax Case Appeal stands dismissed as abated. No costs.

                                                                      [M.D., J.]    [T.V.T.S., J.]
                     Index              : Yes/No                               24.02.2021
                     Internet           : Yes
                     va



                     To

1. Income Tax Appellate Tribunal, Madras "A" Bench

2.The Income Tax Officer, Ward 1 (2), Pollachi.

https://www.mhc.tn.gov.in/judis/ Page 2/3 Tax Case No.371 of 2009

M. DURAISWAMY, J.

and T.V. THAMILSELVI, J.

va

Tax Case Appeal No.371 of 2009

24.02.2021

https://www.mhc.tn.gov.in/judis/ Page 3/3