M.Mangayarkarasi vs S.K.Prabhakar
2021 Latest Caselaw 3921 Mad

                                                        Contempt Petition Nos.1316 and 1701 of 2015



                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED:      16.02.2021

                                                      CORAM :

                                   THE HON'BLE MR.SANJIB BANERJEE, CHIEF JUSTICE
                                                         AND
                               THE HON'BLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY


                                     Contempt Petition Nos.1316 and 1701 of 2015


                     M.Mangayarkarasi                             .. Petitioner in
                                                                  Cont.P.No.1316 of 2015

                     M.Jayalakshmi                                .. Petitioner in
                                                                  Cont.P.No.1701 of 2015

                                                          Vs

                     1. S.K.Prabhakar, I.A.S.
                        Secretary to Government
                        Commercial Taxes and
                        Registration Department
                        Fort St. George, Chennai – 600 009.

                     2. C.K.Munianathan, I.A.S.
                        Special Commissioner and
                        Commissioner, Treasuries and
                        Accounts Department
                        Panagal Building, Saidapet
                        Chennai – 600 015.                        .. Respondents in both
                                                                  Contempt Petitions




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                     Page 1 of 4


https://www.mhc.tn.gov.in/judis/
                                                        Contempt Petition Nos.1316 and 1701 of 2015



                     Petitions filed under Section 11 of the Contempt of Courts Act, 1971 to
                     punish the respondents for committing contempt of court by willfully
                     disobeying the judgment dated 6.2.2015 passed in W.A.Nos.1275 and
                     1276 of 2012.


                                   For Petitioners          : Ms.Swadhi Subramaniam
                                                              for M/s.Sasikala Subramaniam

                                   For Respondents          : Mr.T.M.Pappiah
                                                              Special Government Pleader




                                                     COMMON ORDER

                          (Order of the Court was made by Senthilkumar Ramamoorthy, J.)



                               Learned counsel for the petitioners submit that the judgment of

                     the Division Bench was carried in an appeal to the Hon'ble Supreme

                     Court and the Hon'ble Supreme Court remanded the matter to this

                     Court. Consequently, she requests that the contempt petitions may be

                     closed.




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                     Page 2 of 4


https://www.mhc.tn.gov.in/judis/
                                                      Contempt Petition Nos.1316 and 1701 of 2015



                               2. In the light of the aforesaid submission, the contempt

                     proceedings are dropped and the contempt petitions are closed.



                                                                (S.B., CJ.)       (S.K.R., J.)
                                                                          16.02.2021

                     Index          : No
                     bbr




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                     Page 3 of 4


https://www.mhc.tn.gov.in/judis/
                                          Contempt Petition Nos.1316 and 1701 of 2015



                                                  THE HON'BLE CHIEF JUSTICE
                                                               AND
                                             SENTHILKUMAR RAMAMOORTHY, J.

bbr

Contempt Petition Nos.1316 and 1701 of 2015

16.02.2021

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https://www.mhc.tn.gov.in/judis/