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Ajis Saheb vs Kamruddin
2021 Latest Caselaw 25182 Mad

Citation : 2021 Latest Caselaw 25182 Mad
Judgement Date : 21 December, 2021

Madras High Court
Ajis Saheb vs Kamruddin on 21 December, 2021
                                                                                 S.A.No.1282 of 2008

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED : 21.12.2021

                                                          CORAM:

                                  THE HONOURABLE MRS. JUSTICE J.NISHA BANU

                                                   S.A.No.1282 of 2008
                                                  and M.P.No.1 of 2008


                     1.Ajis Saheb

                     2.Fathima Bi                                                  ... Appellants

                                                             Vs.

                     Kamruddin                                                     ...Respondent

                     Prayer:         Second Appeal filed under Section 100 of the Code of Civil

                     Procedure, against the judgment and the decree dated 2.4.2007 in

                     A.S.No.16/2005 on the file of the Sub-Court, Kallakurichi reversing the

                     judgment and the decree dt. 20.12.2004 in O.S.No.593/2001 on the file of the

                     III Additional District Munsif's Court Kallakurichi.



                                     For Appellants           : Ms.R.Meenal


                                                       JUDGMENT

https://www.mhc.tn.gov.in/judis S.A.No.1282 of 2008

When the matter is taken up for hearing, the learned counsel for the

appellants would state that they are not able to contact the parties and

therefore reported “no instructions”. Hence, this Second Appeal is dismissed

for non-prosecution. There shall be no order as to costs. Consequently,

connected miscellaneous petition is closed.

21.12.2021

Internet: Yes/No Speaking order/Non-speaking order pam

https://www.mhc.tn.gov.in/judis S.A.No.1282 of 2008

To

1.The Sub-Court, Kallakurichi.

2.The III Additional District Munsif's Court, Kallakurichi.

https://www.mhc.tn.gov.in/judis S.A.No.1282 of 2008

J.NISHA BANU, J.

pam

S.A.No.1282 of 2008

21.12.2021

https://www.mhc.tn.gov.in/judis

 
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