Shanmugam vs Mohamad Farook
2021 Latest Caselaw 24639 Mad

                                                             1


                                   BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    DATE: 14.12.2021

                                                          CORAM

                                    THE HON'BLE MRS.JUSTICE V. BHAVANI SUBBAROYAN

                                                  S.A.(MD) No.557 of 2021



                     Shanmugam                                                     ...Appellant


                                                             vs.


                     Mohamad Farook                                              ... Respondent


                                  Second Appeal filed under Section 100 of CPC   challenging the

                     judgment and decree dated 11.01.2020 made in A.S. No.51 of 2018

                     on the file of the Additional District Fast Track Court, Paramakudi

                     confirming the judgment and decree dated 31.07.2018 in O.S. No.46

                     of 2014 on the file of the Sub Court, Paramakudi.



                                  For Appellant    : No appearance




https://www.mhc.tn.gov.in/judis
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                                                        JUDGMENT

When the matter is taken up for hearing on 08.12.2021, there

was no representation on behalf of the appellant, thereby the matter

was ordered to be listed under the caption 'for dismissal' on

14.12.2021.

2. Even today (14.12.2021), there is no representation for the

appellant. Hence the matter is dismissed for non prosecution. No

costs.

14.12.2021 Index: Yes/No.

Internet: Yes/No.

aav

Note: In view of the present lock down owing to COVID 19 pandemic, a web copy of the order may be utilised for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the Advocate/litigant concerned.

To

1. The Additional District Fast Track Court, Paramakudi

2. The Sub Court, Paramakudi

https://www.mhc.tn.gov.in/judis

V. BHAVANI SUBBAROYAN, J.

aav

S.A.(MD) No.557 of 2021

14.12.2021

https://www.mhc.tn.gov.in/judis