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S.Vishwanathan vs J.Mamalai
2021 Latest Caselaw 17670 Mad

Citation : 2021 Latest Caselaw 17670 Mad
Judgement Date : 27 August, 2021

Madras High Court
S.Vishwanathan vs J.Mamalai on 27 August, 2021
                                                                                Crl.R.C.No.722 of 2015

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED : 27.08.2021

                                                       CORAM:

                            THE HONOURABLE MR.JUSTICE RMT.TEEKAA RAMAN

                                                 Crl.R.C.No.722 of 2015

                      S.Vishwanathan                               ... Petitioner/Accused

                                                          Vs.
                      J.Mamalai                                    ... Respondent/Complainant

                      PRAYER: This Criminal Revision Case has been filed under Section 397
                      and 401 of Cr.P.C., against the order passed by the learned Additional
                      District and Sessions Judge, Dharmapuri, in Crl.A.No.41 of 2012, dated
                      30.04.2015 confirming the judgment of conviction imposed by learned
                      Judicial Magistrate, (FTC) Dharmapuri, in STC.No.108 of 2011, dated
                      19.10.2012.


                                For Petitioner          : Mr.V.Rajamohan
                                For Respondent          : No appearance


                                                      ORDER

It is represented by the learned counsel for the revision petitioner

that the revision petitioner herein died on 04.12.2020 and hence,

proceedings stands abated.

http://www.judis.nic.in

Crl.R.C.No.722 of 2015

RMT.TEEKAA RAMAN, J.

dua

2.Recording the submission made by the learned counsel for the

revision petitioner, this Criminal Revision Case stands dismissed as

abated.

27.08.2021 Index : Yes/No Internet : Yes/No dua

To

1.The Additional District and Sessions Judge, Dharmapuri.

2.The Judicial Magistrate, (FTC) Dharmapuri.

Crl.R.C.No.722 of 2015

http://www.judis.nic.in

 
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