Tamil Nadu Newsprint And Papers ... vs Ranglal Modi & Sons
2021 Latest Caselaw 15747 Mad

                                                                                    C.S.No.907 of 2000
                                                                         and A.Nos.7333 & 7334 of 2010

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                DATED: 04.08.2021
                                                       CORAM:
                                   THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                                C.S.No.907 of 2000
                                                       and
                                             A.Nos.7333 & 7334 of 2010

                     Tamil Nadu Newsprint and Papers Ltd.,
                     rep. By its Officer Marketing,
                     Mr.T.Lal Jagadheesh,
                     No.67, Mount Road, Guindy,
                     Chennai – 600 032.                                                  ...Plaintiff

                                                        Vs.

                     1.Ranglal Modi & Sons,
                       rep. By its Partner,
                       Mr.Arun Kumar Modi,
                       Banka Bazaar, P.S.Lal Bag,
                       Cuttack – 753 002.

                     2.Mr.Arun Kumar Modi,
                       Partner, Ranglal Modi & Sons,
                       Banka Bazaar, P.S.Lal Bag,
                       Cuttack – 753 002.

                     3.Smt.Sushila Devi Modi,
                       Partner, Ranglal Modi & Sons,
                       Banka Bazaar, P.S.Lal Bag,
                       Cuttack – 753 002.



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https://www.mhc.tn.gov.in/judis/
                                                                                         C.S.No.907 of 2000
                                                                              and A.Nos.7333 & 7334 of 2010



                     4.Mr.Santhosh Kumar Modi,
                       Power of Attorney agent of
                       Arun Kumar Modi,
                       Ranglal Modi & Sons,
                       Banka Bazaar, P.S.Lal Bag,
                       Cuttack – 753 002.                                         ...Defendants
                     Prayer: Plaint filed under Order IV Rule 1 of the Original Side Rules r/w.
                     Order VII Rule 1 of C.P.C., for a judgment and decree against the defendant
                     for a sum of Rs.6,12,66,012/-, for interest at the rate of 36% p.a. on
                     Rs.3,69,19,235/- being the outstanding in respect of printing and writing
                     paper and 18% p.a on Rs.19,60,344/- being the outstanding in respect of
                     newsprint from the date of suit till the date of realisation full and for costs
                     of the suit.
                                            For Plaintiff         : No Appearance
                                            For Defendants        : No Appearance


                                                        JUDGMENT

None appears for the plaintiff. Hence, this suit is dismissed for

non-prosecution. No costs. Consequently, connected applications are

closed.

04.08.2021 kkn Internet:Yes/No Index:Yes/No

https://www.mhc.tn.gov.in/judis/ C.S.No.907 of 2000 and A.Nos.7333 & 7334 of 2010

Speaking/Non-speaking

List of witness and documents filed on the side of the plaintiff:

Nil

List of witness and documents filed on the side of the defendants:

Nil

04.08.2021 kkn

https://www.mhc.tn.gov.in/judis/ C.S.No.907 of 2000 and A.Nos.7333 & 7334 of 2010

R.SUBRAMANIAN, J.

KKN

C.S.No.907 of 2000 and A.Nos.7333 & 7334 of 2010

04.08.2021

https://www.mhc.tn.gov.in/judis/ C.S.No.907 of 2000 and A.Nos.7333 & 7334 of 2010

https://www.mhc.tn.gov.in/judis/