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The Joint Director Of School ... vs R.Bama
2021 Latest Caselaw 9955 Mad

Citation : 2021 Latest Caselaw 9955 Mad
Judgement Date : 19 April, 2021

Madras High Court
The Joint Director Of School ... vs R.Bama on 19 April, 2021
                                                                                 W.A.No.353 of 2021


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED:19.04.2021

                                                        CORAM:

                           THE HONOURABLE MR. JUSTICE M.SATHYANARAYANAN

                                                          AND

                                   THE HONOURABLE MR. JUSTICE P.RAJAMANICKAM

                                                   W.A.No.353 of 2021

                     1.The Joint Director of School Education,
                       Higher Secondary, College Road,
                       Chennai 600 006.

                     2.The Government of Tamil Nadu,
                       rep.by its Chairman,
                       Teacher Recruitment Board,
                       4th Floor, E.V.K.Sampath Malligai,
                       D.P.I.Compound,
                       College Road, Chennai 600 006.

                     3.The Additional Chief Secretary to
                       Government Higher Education (H1)
                       Department, Fort St.George,
                       Madras 600 009.                                         ....Appellants

                                                           Vs

                     R.Bama                                                      ..Respondents
                     Prayer:-          Writ Appeal filed under Clause 15 of the Letters Patent
                     against the order passed in W.P.NO.1438/2013 dated 04.02.2013 passed
                     by this Court.

https://www.mhc.tn.gov.in/judis/                            1
                                                                                     W.A.No.353 of 2021




                               For Appellant             : Mr.C.Munusamy
                                                          Special Government Pleader (Education)

                               For RR1                   : Ms.B.Raji


                                                       JUDGMENT

[Order of the Court was made by M.SATHYANARAYANAN, J.]

The matter in issue pertains to the positive direction to appoint the

respondent / writ petitioner as Post Graduate Assistant in Economics

within a stipulated time.

2. When matter was listed on 08.4.2021, the learned Special

Government Pleader appearing for the appellant / official respondent,

prayed for some accommodation to get instructions as to the latest

position.

3. When the matter is listed today, the learned Special Government

Pleader appearing for the appellant has produced the communication

dated 12.04.2021 in Na.Ka.No.24175/W3/E2/2021, addressed to the

office of the Special Government Pleader (Education), stating that as per

W.A.No.353 of 2021

the proceedings of the Joint Director of School Education under

reference No.4, dated 06.12.2013, the respondent has given appointment

and she is working from 09.12.2013 onwards in Government Girls

Higher Secondary School at Sembanar Koil, Nagapattinam District and

the said communication is taken on file and recorded.

4. This Court heard the submission of Ms.B.Raji, learned counsel

appearing for the 1st respondent.

5. In the light of the said development, nothing remains for further

adjudication in this Writ Appeal.

6. In the result, the Writ Appeal is dismissed as infructuous. No

costs.

                                                                    [M.S.N., J.,]     [P.R.M., J]
                                                                             19.04.2021

                     Index :          No
                     Internet        :     Yes
                     sk




                                                                   M.SATHYANARAYANAN, J.,


                                                                         W.A.No.353 of 2021


                                                                               and
                                                                 P.RAJAMANICKAM, J.,

                                                                                        sk



                     To

1.The Joint Director of School Education, Higher Secondary, College Road, Chennai 600 006.

2.The Additional Chief Secretary to Government Higher Education (H1) Department, Fort St.George, Madras 600 009.

W.A.No.353 of 2021

19.04.2021

 
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