W.S.Industries(India)Ltd vs The Regional Provident Fund ...
2021 Latest Caselaw 11226 Mad

                                                                        W.A.No.1256 of 2021

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 30.04.2021

                                                     CORAM

                                     THE HON'BLE MR.JUSTICE M.M.SUNDRESH
                                                      and
                                      THE HON'BLE MS.JUSTICE R.N.MANJULA

                                               W.A.No.1256 of 2021
                                       and C.M.P.Nos.8021 and 8022 of 2021

                     W.S.Industries(India)Ltd.,
                     Rep.by its Authorized Signatory
                     CFO Mr.Swaminathan,
                     No.108, Mount Poonamallee Road,
                     Porur,Chennai - 600 116,
                     Tamil Nadu.                                               .. Appellant

                                                       Vs

                     1.The Regional Provident Fund Commissioner II
                       The Employees Provident Fund Organization
                       Recovery Officer, Tambaram,
                       No.3, Rajaji Salai, Chennai - 600 045
                       Tamil Nadu.

                     2.The Punjab National Bank
                       Rep. by its Chief Manager,
                       Rayala Towers, 3rd Floor,
                       Anna Salai, Chennai,
                       Tamil Nadu

                     3.Indian Overseas Bank,
                       Commercial & Institutional Credit Branch,
                       98 A Dr.Radhakrishnan Salai
                       Mylapore, Chennai - 600 004,
                       Tamil Nadu



                     Page 1 of 4


https://www.mhc.tn.gov.in/judis/
                                                                             W.A.No.1256 of 2021



                     4.State Bank of India
                       Commercial Branch,
                       Bombay Mutual Building,
                       232, NSC Bose Road,
                       Chennai - 600 001,
                       Tamil Nadu                                               .. Respondents


                               Appeal filed under Clause 15 of the Letters Patent against the

                     order dated 01.03.2016 made in W.P.No.2315 of 2016.


                               For Appellant         :     Mr.Nithyaesh




                                                      JUDGMENT

(Delivered by M.M.SUNDRESH, J.)

This writ appeal is directed against the order dated 01.03.2016

made in W.P.No.2315 of 2016.

2.When the writ appeal is taken up for hearing, learned counsel

appearing for the appellant submitted that the matter has been settled

between the parties and therefore, nothing survives for adjudication in

this appeal.

https://www.mhc.tn.gov.in/judis/ W.A.No.1256 of 2021

3.Recording the submission made by the learned counsel for the

appellant, this writ appeal is closed. No costs. Consequently, connected

miscellaneous petitions are closed.

(M.M.S., J.) (R.N.M., J.) 30.04.2021 Index:Yes/No mmi

To

1.The Regional Provident Fund Commissioner II The Employees Provident Fund Organization Recovery Officer, Tambaram, No.3, Rajaji Salai, Chennai - 600 045 Tamil Nadu.

2.The Chief Manager, Punjab National Bank Rayala Towers, 3rd Floor, Anna Salai, Chennai, Tamil Nadu.

3.Indian Overseas Bank, Commercial & Institutional Credit Branch, 98 A Dr.Radhakrishnan Salai Mylapore, Chennai - 600 004, Tamil Nadu.

4.State Bank of India Commercial Branch, Bombay Mutual Building, 232, NSC Bose Road, Chennai - 600 001, Tamil Nadu.

https://www.mhc.tn.gov.in/judis/ W.A.No.1256 of 2021

M.M.SUNDRESH, J.

and R.N.MANJULA,J.

mmi

W.A.No.1256 of 2021

30.04.2021

https://www.mhc.tn.gov.in/judis/