Shanmuganathan vs Mr.V.Murugavel
2021 Latest Caselaw 10795 Mad

                                                                                  CONT. P.(MD) No.244 of 2021

                        BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                        DATED : 27.04.2021

                                                             CORAM

                              THE HONOURABLE MR.JUSTICE T. S. SIVAGNANAM
                                               AND
                                THE HONOURABLE MRS.JUSTICE S.ANANTHI

                                                    CONT. P.(MD) No.244 of 2021
                                                       in O.S.No.117 of 2006

                Shanmuganathan                                           ... Petitioner/Petitioner

                                                                 Vs.

                Mr.V.Murugavel,
                Tahsildar,
                Taluk Office,
                Vandikara Street,
                Ramanathapuram District.                                 ... Contemnor/Respondent

                Prayer : Contempt Petition filed under Section 10 of Contempt of Courts Act,
                praying to punish the Respondent/Contemnor for wilful disobedience for non
                compliance of the Decree and Judgment dated 22.04.2014 passed by the learned
                District Munsif Court, Ramanathapuram in O.S.No.117 of 2006 and thereby
                committed Contempt of Court.


                                   For Petitioner                : Mr.R.Murugan

                                   For Respondent              : Mr.K.P.Krishnadass
                                                                 Special Government Pleader
                                                             *****



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                                                                              CONT. P.(MD) No.244 of 2021

                                                         ORDER

(Order of the Court was made by T. S. SIVAGNANAM, J.)

Learned counsel for the petitioner submitted that the Decree and

Judgment dated 22.04.2014, passed by the learned District Munsif Court,

Ramanathapuram in O.S.No.117 of 2006 has been complied with. Recording the

same, the Contempt Petition is closed.

                Index    :Yes/No                                 [T.S.S., J.]       [S.A.I., J.]
                Internet :Yes                                                27.04.2021
                sj

Note: In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.

https://www.mhc.tn.gov.in/judis/

CONT. P.(MD) No.244 of 2021

T. S. SIVAGNANAM, J.

AND S.ANANTHI, J.

sj

CONT. P.(MD) No.244 of 2021

27.04.2021

https://www.mhc.tn.gov.in/judis/