Madras High Court
P.Socrateeshpandi vs State Of Tamil Nadu on 26 April, 2021
W.A.(MD)Nos.937 & 938 of 2021
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 26.04.2021
CORAM:
THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
AND
THE HONOURABLE MRS.JUSTICE S.ANANTHI
W.A.(MD)Nos.937 & 938 of 2021
and
C.M.P.(MD)Nos.4262 & 4263 of 2021
1.P.Ganesh Prabhu
2.K.Vanaja
3.P.Latha
4.R.Vasudevan
5.N.Dhanasekaran
6.M.Ramesh
7.T.Selvakannan
8.K.R.Soneya
9.C.Saraswathi
10.K.Rajendran
11.A.Shelly Rajkumar
12.V.G.Jaikrishnan
13.C.Agila
14.P.Suhirdha
15.N.Selvi
16.R.Indumathi
17.G.Thilagavathi
18.V.Meenakshi
19.A.Murugan
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W.A.(MD)Nos.937 & 938 of 2021
20.M.Sangeethapriya
21.N.Palanisamy
22.R.Senthilkumar
23.N.Siva
24.N.Vijayakumar
25.S.Ramesh
26.K.Sagadevan
27.K.Kumanan
28.R.Usha
29.P.Manohar
30.I.Singadurai
31.K.R.Rajendran
32.G.Balagangathara Thilagar
33.P.Rajangam
34.A.Asaruf Ali : Appellants in W.A.(MD)No.937/2021
1.P.Socrateeshpandi
2.C.Chandrasekaran
3.S.Vijayakumar
4.P.Selvakumar : Appellants in W.A.(MD)No.938/2021
Vs.
1.State of Tamil Nadu,
Rep. by its Agricultural Production Commissioner and
Principal Secretary to Government,
Agriculture Department,
Fort St. George,
Secretariat,
Chennai – 9.
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W.A.(MD)Nos.937 & 938 of 2021
2.The Director of Agriculture,
O/o. The Director of Agriculture,
Chennai – 5.
3.Tamil Nadu Public Service Commission,
Rep. by its Controller of Examinations & Secretary (In-Charge),
Frazer Bridge Road, Park Town,
Chennai – 600 003. : Respondents in both Writ Appeals
4.S.Divagar
5.M.Giruba
6.S.Bharathi
7.A.Rajathi
8.R.Subatra
9.N.Raveena
10.A.Deveka
11.M.Kalaiyarasi
12.L.Priyanka
13.L.M.Sivakumar
14.P.Elangovan
15.D.Anandhaselvi
16.P.Prasanna
17.S.Senthilkumar
: Respondents 4 to 17 in W.A.(MD)No.937/2021
4.D.Saravanan
5.S.Pandeeswaran
6.S.Padmavathi : Respondents 4 to 6 in W.A.(MD)No.938/2021
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W.A.(MD)Nos.937 & 938 of 2021
COMMON PRAYER: Writ Appeals filed under Clause 15 of the Letters
Patent, praying to set aside the common order dated 06.07.2018, in
W.M.P.(MD)Nos.13102 & 13104 of 2018 in W.P.(MD)Nos.14513 & 14514
of 2018 and allow the writ appeals.
For Appellants : Mr.T.Lajapathi Roy
For Respondents 1&2 : Mr.K.P.Krishnadass
Special Government Pleader
[In both Writ Appeals]
COMMON JUDGMENT
**************************
[Common Judgment of the Court was delivered by
T.S.SIVAGNANAM, J.]
With the consent on either side, these Writ Appeals are taken up
for final disposal.
2.Heard Mr.T.Lajapathi Roy, learned Counsel appearing for the
appellants and Mr.K.P.Krishnadass, learned Special Government Pleader
appearing for the first and second respondents.
3.These appeals are directed against the common order passed
in W.M.P.(MD)Nos.13102 & 13104 of 2018 in W.P.(MD)Nos.14513 &
14514 of 2018 dated 06.07.2018.
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W.A.(MD)Nos.937 & 938 of 2021
4.The order impugned in these appeals is an interim order
wherein the Hon'ble Court, directed that any appointment made will be
subject to the outcome of the writ petitions.
5.Learned Counsel appearing for the appellants submitted that
the recruitment process has been completed and all issues raised by the
appellants may be permitted to be raised by them in the pending writ
petitions.
6.In the light of the above, these Writ Appeals are closed,
leaving it open to the appellants to raise all issues in the pending Writ
Petitions namely, W.P.(MD)Nos.14513 & 14514 of 2018. However, there
shall be no order as to costs. Consequently, connected miscellaneous
petitions are closed.
[T.S.S., J.] & [S.A.I., J.]
26.04.2021
Index : Yes / No
Internet : Yes / No
MR
Note: In view of the present lock down owing to COVID-19
pandemic, a web copy of the order may be utilized
for official purposes, but, ensuring that the copy
of the order that is presented is the correct copy,
shall be the responsibility of the advocate/litigant
concerned.
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W.A.(MD)Nos.937 & 938 of 2021
T.S.SIVAGNANAM, J.
AND
S.ANANTHI, J.
MR
To
1.The Agricultural Production Commissioner and
Principal Secretary to Government,
Agriculture Department,
Fort St. George,
Secretariat, Chennai – 9.
2.The Director of Agriculture,
O/o. The Director of Agriculture, Chennai – 5.
3.The Controller of Examinations & Secretary (In-Charge),
Tamil Nadu Public Service Commission,
Frazer Bridge Road, Park Town,
Chennai – 600 003.
COMMON JUDGMENT MADE IN
W.A.(MD)Nos.937 & 938 of 2021
26.04.2021
https://www.mhc.tn.gov.in/judis/
