Dr. S.Udayakumar vs Mr. Srimanto Sen
2021 Latest Caselaw 10535 Mad

                                                                                Contempt Petition No. 89 of 2021


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED : 23.04.2021

                                                             CORAM

                                   THE HONOURABLE MR.JUSTICE R.MAHADEVAN

                                             Contempt Petition No. 89 of 2021


                     Dr. S.Udayakumar                                                      ...Petitioner

                                                                Vs.

                     Mr. Srimanto Sen
                     The Secretary
                     The Bar Council of India
                     21, Rouse Avenue
                     Institutional Area
                     New Delhi – 110 002.                                              ... Respondent

                               Petition filed under Section 11 of the Contempt of Court Act, 1971,
                     praying to initiate contempt proceedings against the Respondent for having
                     deliberately, willfully flouted the judgment dated 13.03.2020 in W.P.
                     No. 24874 of 2019.


                                     For Petitioner      :     Mr. K.K.Maheshraja

                                     For Respondent      :     Mr. S.R.Raghunathan




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https://www.mhc.tn.gov.in/judis/
                                                                                  Contempt Petition No. 89 of 2021




                                                                               R. MAHADEVAN, J.

                                                                                                        Maya


                                                           ORDER

It is reported by the Learned Counsel for the Petitioner that the order

of this dated 13.03.2020 passed in W.P.No. 24874 of 2019 has been

complied with.

2. Recording the same, this Contempt Petition stands closed.

                                                                                               23.04.2021
                     Index           : Yes/No

                     Internet        : Yes/No

                     Maya

                                                                             Cont. P. No. 89 of 2021

https://www.mhc.tn.gov.in/judis/