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E.Petchiammal vs The District Collector
2021 Latest Caselaw 10503 Mad

Citation : 2021 Latest Caselaw 10503 Mad
Judgement Date : 23 April, 2021

Madras High Court
E.Petchiammal vs The District Collector on 23 April, 2021
                                                                         W.P.(MD)No.2187 of 2020


                        BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 23.04.2021

                                                    CORAM:

                               THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
                                                      AND
                                   THE HONOURABLE MRS.JUSTICE S.ANANTHI


                                             W.P.(MD)No.2187 of 2020
                                                      and
                                            W.M.P(MD) No.1843 of 2020


                E.Petchiammal                                           ... Petitioner

                                                       Vs.

                1.The District Collector,
                  Madurai District,
                  Madurai.

                2.The Revenue Divisional Officer,
                  Usilampatti,
                  Madurai District.

                3.The Tahsildar,
                  Usilampatti Taluk,
                  Usilampatti,
                  Madurai District.

                4.The Block Development Officer,
                  Usilampatti,
                  Madurai District.


https://www.mhc.tn.gov.in/judis/
                1/4
                                                                                   W.P.(MD)No.2187 of 2020


                5.The Revenue Inspector,
                  Uthappa nayakkanur,
                  Usilampatti Taluk,
                  Madurai District.

                6.The Deputy Tahsildar,
                  Usilampatti Taluk,
                  Usilampatti,
                  Madurai District.

                7.Dr.K.Eswaran                                                    ... Respondents


                PRAYER: Writ Petition filed under Article 226 of the Constitution of India for
                issuance of Writ of Mandamus forbearing the respondents 1 to 6 or their men or
                agents or their subordinates from evicting the petitioner from the property
                comprised in Survey No.85/1 situated at Keeripatti Village, Mekkilarpatti Post,
                Usilampatti Taluk, Madurai District.


                                   For Petitioner             : Mr.D.Sadiq Raja
                                   For Respondents 1 to 6     : Mr.K.P.Krishnadoss,
                                                               Special Government Pleader
                                   For 7th Respondent         : Mr.S.Sarvagam Prabhu


                                                            ORDER

[Judgment of the Court was delivered by T.S.SIVAGNANAM, J.]

The learned Counsel for the petitioner submitted that the

encroachments having been removed, the writ petition has become infructuous.

https://www.mhc.tn.gov.in/judis/

W.P.(MD)No.2187 of 2020

2.Recording the said submission, the Writ Petition is dismissed as

infructuous. No costs. Consequently, connected miscellaneous petition is

closed.




                                                                  [T.S.S., J.]   &    [S.A.I., J.]
                                                                          23.04.2021
                Index      : Yes / No
                Internet : Yes / No
                RM

Note : In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.

To

1.The District Collector, Madurai District, Madurai.

2.The Revenue Divisional Officer, Usilampatti, Madurai District.

3.The Tahsildar, Usilampatti Taluk, Usilampatti, Madurai District.

https://www.mhc.tn.gov.in/judis/

W.P.(MD)No.2187 of 2020

T.S.SIVAGNANAM, J.

AND S.ANANTHI, J.

RM

4.The Block Development Officer, Usilampatti, Madurai District.

5.The Revenue Inspector, Uthappa nayakkanur, Usilampatti Taluk, Madurai District.

6.The Deputy Tahsildar, Usilampatti Taluk, Usilampatti, Madurai District.

W.P.(MD)No.2187 of 2020

23.04.2021

https://www.mhc.tn.gov.in/judis/

 
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